ITAT Chandigarh Bench
6,746 judgments
SHIVALIK VIHAR SITES PVT. LTD,PUNJAB vs JOINT COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VIMAL KUMAR ATTREY,SIRSA vs ITO, WARD -1, SIRSA, SIRSA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1089/CHD/2024 निर्धारण वर्ष / Assessment Year : 2022-23 Vimal Kumar Attrey, The ITO, SRS/B-15/076, Ward 1, Street No. 2, Sirsa Old Court Colony, Sirsa Haryana 125055 स्थायी लेखा सं./PAN NO. AAOPA0288L अपीलार्थी/Appellant प्रत्यर्थी/Respondent ( Virtual Hearing ) निर्धारिती की ओर से/Assessee by : Shri. Kartik Garg, Advocate राजस्व की ओर से/ Revenue by : Dr. Ranjit Kaur, Addl. CIT, Sr. DR सुनवाई
SH. SATISH KUMAR,PANCHKULA vs DCIT, CENTRAL CIRCLE -1,, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BASERA REALTORS PRIVATE LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1,LUDHIANA, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SH. DEEPAK AGGARWAL,PANCHKULA vs DCIT, CENTRAL CIRCLE -1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARYANA BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD,PANCHKULA vs DCIT, EXEMPTION, CHANDIGARH
BALJIT SINGH SIDHU,GURUGRAM vs INCOME TAX OFFICER,WARD-7(1), LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
BALJIT SINGH SIDHU,GURUGRAM vs INCOME TAX OFFICER,WARD-7(1), LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
BALJIT SINGH SIDHU,GURUGRAM vs INCOME TAX OFFICER, WARD-7(1), LUDHIANA
ARVIND KUMAR JOLLY,AMBALA vs ADDL/JCIT (A)-2 KOLKATA, KOLKATA
DAI CHAND,KAITHAL vs INCOME TAX OFFICER, KAITHAL
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SPIRITUAL LIFE TRUST,CHANDIGARH vs DCIT/ACIT CIR 1(1) CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SPIRITUAL LIFE TRUST,CHANDIGARH vs DCIT/ACIT CIR 1(1) CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHARMANJI YARNS PRIVATE LIMITED,LUDHIANA vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, LUDHIANA, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ENDOCRINE AND BREAST SURGERY FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX EXEMPTIONS, , CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 244 & 245 /Chd/ 2025 निर्धारण वर्ष / Assessment Years : 2025-26 | Endocrine And Breast Surgery | Foundation | Room No. 2, 5th Floor, F Block, | Nehru Hospital, PGIMER, Sector-12 | Chandigarh | बनाम The CIT Exemptions Chandigarh | स्थायी लेखा सं. / PAN NO: AABTE4561D | अपीलार्थी/Appellant | प्रत्यर्थी / Respondent | निर्धारिती की ओर से/Assessee by : Shri S.K. Bhasin, Shri K.B. Sood, CA's | राजस्व की ओर से /
ENDOCRINE AND BREAST SURGERY FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 244 & 245 /Chd/ 2025 निर्धारण वर्ष / Assessment Years : 2025-26 | Endocrine And Breast Surgery Foundation | Room No. 2, 5th Floor, F Block, Nehru Hospital, PGIMER, Sector-12 Chandigarh | बनाम | The CIT Exemptions Chandigarh स्थायी लेखा सं. / PAN NO: AABTE4561D अपीलार्थी/Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by : Shri S.K. Bhasin, Shri K.B. Sood, CA's राजस्व की ओर से / Revenue by :
PARAMJEET SINGH,YAMUNA NAGAR vs DCIT/ACIT, CENTRAL CIRCLE (2), CHANDIGARH, DCIT/ACIT(CEN)-2, CHANDIGARH
us on merits as well as on legal grounds assailing requisite approval under Section 153D.
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1),, CHANDIGARH vs ORBIT RESORTS LIMITED, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 1221 /Chd/ 2024 निर्धारण वर्ष / Assessment Years : 2017-18 The Deputy CIT Circle-1(1), Chandigarh बनाम Orbit Resorts Limited House No. 256, Sector 9C Chandigarh-160017 स्थायी लेखा सं./PAN NO: AAACO4024H अपीलार्थी/Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : राजस्व की ओर से / Revenue by : Shri Aditya Kumar, C.A Dr. Ranjit Kaur, Addl. CIT, Sr. DR सुनवाई की तारीख/ Date of Hearing : 13
ACIT, CC-2, CHANDIGARH vs M/S NORTHERN ROYALTY COMPANY, YAMUNANAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ACIT, CC-2, CHANDIGARH vs SHRI KARAJ SINGH, YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)