ITAT Chandigarh Bench
6,746 judgments
HARMIT KAUR,YAMUNANAGAR vs ITO, WARD-3, YAMUNANAGAR
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
BHAWNA PURI,MANDI vs INCOME TAX OFFICER WARD, MANDI, MANDI
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
JASMER SINGH,NARAINGARH, AMBALA vs ITO, WARD-2, AMBALA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, WARD 2(1),, CHANDIGARH vs HARI KRISHAN GUPTA, CHANDIGARH
or at the time of hearing of appeal. (iv) It is prayed that the order of the Ld. CIT(A) may be revoked and that of the Assessing Officer may be restored.
INCOME TAX OFFICER, LUDHIANA vs BHAVNEET KAUR WALIA, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, PARWANOO vs JOGINDRA CENTRAL CO-OPERATIVE BANK LTD., VILLAGE-RAJGARH ROAD
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
BALWINDER KAUR,FATEHABAD, HARYANA vs ITO, WARD-1, FATEHABAD, FATEHABAD, HARYANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RADIANT TEXTILES PRIVATE LIMITED,PATIALA vs ACIT, CIRCLE, PATIALA, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA vs M/S HOME CONSTRUCTION CO., LUDHIANA
SANJEEV KUMAR RANA,ROPAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, CC-2, CHANDIGARH vs M/S MUBARIKPUR ROYALTY COMPANY, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ACIT, CC-2, CHANDIGARH vs M/S MUBARIKPUR ROYALTY COMPANY, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PATA TRANS HIMALAYAN EMPOWERMENT SOCIETY,HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-KULLU, HIMACHAL PRADESH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PATA TRANS HIMALAYAN EMPOWERMENT SOCIETY,HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-KULLU, HIMACHAL PRADESH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SURENDER SINGH DESWAL,PANCHKULA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE, PKL, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS) CIRCLE-2, CHANDIGARH, CHANDIGARH vs SHRI SHIV NARAIN SIDHESWAR MANDIR BAGH SANATAN DHARAM SABHA, GURGAON
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
CEIGALL INDIA LIMITED, LUDHIANA,LUDHIANA vs PRINCIPAL COMMISSIONER OF INCOME TAX, LUDHIANA, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
GURMIT SINGH S/O SH. BALVIR SINGH,,BARNALA vs INCOME TAX OFFICER, WARD -1, BARNALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
COLLECTIVE EFFORTS FOR VOLUNTARY ACTION,CHAMBA vs INCOME TAX OFFICER, EXEMPTION WARD, SOLAN
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 118/CHD/2025 निर्धारण वर्ष / Assessment Year : 2017-18 | Collective Efforts for | The ITO Exemption | Voluntary Action, | बनाम Ward, | Ceva Parisar Chamba, | Vs. Solan | Udaipur, | Khas Chamba 176310 H.P. | स्थायी लेखा सं./PAN NO. AABAC2890C | अपीलार्थी/Appellant | प्रत्यर्थी/Respondent (Physical Hearing ) निर्धारिती की ओर से/Assessee by : Sh. Parikshit Chauhan, Advocate राजस्व की ओर से/ Revenu
MADAN LAL,FATEHABAD vs ITO, WARD-1, FATEHABAD
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
