ITAT Chandigarh Bench
6,746 judgments
AMBER ENTERPRISES INDIA LIMITED, RAJPURA,PUNJAB vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PATIALA, PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SAROJ GUPTA, NALAGARH,HIMACHAL PRADESH vs ACIT (CENTRAL CIRCLE), SHIMLA, HIMACHAL PRADESH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
FRIENDS TRANSPORT CARRIER,JAGRAON vs ITO, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ASHWANI KUMRA,CHANDIGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PUNJAB HERITAGE & TOURISM PROMOTION BOARD,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INDIAN RESOURCE & DEVELOPMENT ASSOCIATION,KURUKSHETRA vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, CC-I, CHANDIGARH vs M/S MANOHAR INFRASTRUCTURE & CONSTRUCTION PVT. LTD., CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MANOHAR INFRASTRUCTURE AND CONSTRUCTIONS PVT. LTD.,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MANOHAR INFRASTRUCTURE AND CONSTRUCTIONS PVT. LTD.,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, WARD 6(1), LUDHIANA vs M/S JUJHAR CONSTRUCTION & TRAVELS PVT. LTD., LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SMT. RITU SOIN,LUDHIANA vs ACIT, CC-II, LUDHIANA
SMT. RITU SOIN,LUDHIANA vs ACIT, CC-II, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
BOLO INDIA TRUST,KARNAL vs CIT EXEMPTION, CHANDIGARH
BOLO INDIA TRUST,KARNAL, HARYANA vs CIT EXEMPTIONS, CHANDIGARH
SHRI. LALIET KUMAR, J.M, SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, AAYKAR BHAWAN, PANCHKULA vs HARYANA WAREHOUSING CORPORATION, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARYANA STATE WAREHOUSING CORPORATION,PANCHKULA vs ACIT, CIRCLE, PANCHKULA
SHRI LALIT KUMAR, NYAYIK Sadasy, SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LATE BHUPINDER SINGH THROUGH LEGAL HEIR KAILASH RANI SOHAL D-575, PHASE-II, FOCAL POINT, LUDHIANA,LUDHIANA vs ITO, WARD-1(5), , LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AJAR AMAR STEELS 1725 10G, 3-A, FOCAL POINT LUDHIANA 141010,PUNJAB vs THE PCIT (CENTRAL) LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SH. KULWANT SINGH LAMBA,PANCHKULA vs PCIT, PANCHKULA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ROHIT STEEL INDUSTRIES,MANDI GOBINDGARH vs INCOME TAX OFFICER, MANDI GOBINDGARH
the Tribunal against the order of ld. Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 18.02.2025 passed for assessment year 2021-22.