← Back to search

SMT. RITU SOIN,LUDHIANA vs. ACIT, CC-II, LUDHIANA

PDF
ITA 305/CHANDI/2019[2012-13]Status: DisposedITAT Chandigarh06 October 202520 pages

Income Tax Appellate Tribunal, DIVISION BENCH, ‘B’ CHANDIGARH

Before: SHRI RAJPAL YADAV & SHRI KRINWANT SAHAY

For Appellant: Shri Ashwani Kumar, CA and Ms. Deepali Aggarwal, CA
For Respondent: Smt. Kusum Bansal, CIT DR
Hearing: 11.08.2025Pronounced: 06.10.2025

PER RAJ PAL YADAV, VP

The present two appeals are directed at the instance of the assessees against the separate orders of ld. CIT(A) dated
28.11.2018 passed for assessment year 2010-11 and 2012-13
respectively.
2. The appeals were presented before the Tribunal on 15.03.2019, therefore,

SMT. RITU SOIN,LUDHIANA vs ACIT, CC-II, LUDHIANA | BharatTax