ITAT Chandigarh Bench

6,746 judgments

PREM SINGH,CHAMBA vs ACIT CIRCLE PALAMPUR, PALAMPUR

ITA 947/CHANDI/2025[2017-18]Status: Disposed15/1/2026AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

PREM SINGH,CHAMBA vs DCIT CIRCLE PALAMPUR, PALAMPUR

ITA 946/CHANDI/2025[2015-16]Status: Disposed15/1/2026AY 2015-16

lower authorities which has been opposed by Ld. Sr. DR.

SARUPINDER SINGH BRAICH,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH

ITA 73/CHANDI/2025[2017-18]Status: Disposed15/1/2026AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

AUTO VOGUE PRIVATE LIMITED,CHANDIGARH vs DCIT/ACIT(CEN)-1 CHD, CHANDIGARH

ITA 405/CHANDI/2025[2018-19]Status: Disposed15/1/2026AY 2018-19

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

NEELAM GUPTA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH

ITA 314/CHANDI/2025[2014-15]Status: Disposed15/1/2026AY 2014-15

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

NEELAM GUPTA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH

ITA 313/CHANDI/2025[2013-14]Status: Disposed15/1/2026AY 2013-14

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

NEELAM GUPTA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH

ITA 312/CHANDI/2025[2012-13]Status: Disposed15/1/2026AY 2012-13

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

JASWINDER SINGH,LUDHIANA vs INCOME TAX OFFICER, WARD-6(1), LUDHIANA, LUDHIANA

ITA 22/CHANDI/2025[2011-12]Status: Disposed15/1/2026AY 2011-12

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER, NAHAN vs RAM SWROOP, SANGRAH

ITA 1216/CHANDI/2024[2013-14]Status: Disposed15/1/2026AY 2013-14

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, NAHAN vs RAM SWROOP, SANGRAH

ITA 1215/CHANDI/2024[2013-14]Status: Disposed15/1/2026AY 2013-14

the Ld. CIT(A).

ROPAR DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED,MOHALI vs DCIT, CL-6(1), MOHALI

ITA 569/CHANDI/2023[2012-13]Status: Disposed15/1/2026AY 2012-13

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PATIALA vs SATGURU FOUNDATION(REGD), MUKTSAR

ITA 494/CHANDI/2023[2013-14]Status: Disposed15/1/2026AY 2013-14

ASSTT. COMMISSIONER OF INCOME TAX, PATIALA vs SATGURU FOUNDATION(REGD.), MUKTSAR

ITA 493/CHANDI/2023[2012-13]Status: Disposed15/1/2026AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, PATIALA vs SATGURU FOUNDATION(REGD), MUKTSAR

ITA 492/CHANDI/2023[2011-12]Status: Disposed15/1/2026AY 2011-12

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ASSISSTANT COMMISSIONER OF INCOME TAX, PATIALA vs SATGURU FOUNDATION(REGD)., MUKTSAR

ITA 491/CHANDI/2023[2010-11]Status: Disposed15/1/2026AY 2010-11

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ROPAR DISTRICT CO-OPERATIVE UNION LIMITED,MOHALI vs DCIT, CIRCLE - 6(1), MOHALI

ITA 359/CHANDI/2023[2015-16]Status: Disposed15/1/2026AY 2015-16

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ROPAR DISTRICT CO-OPERATIVE UNION LIMITED,MOHALI vs DCIT, CIRCLE - 6(1), MOHALI

ITA 358/CHANDI/2023[2014-15]Status: Disposed15/1/2026AY 2014-15

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ROPAR DISTRICT CO-OPERATIVE UNION LIMITED,MOHALI vs DCIT, CIRCLE - 6(1), MOHALI

ITA 357/CHANDI/2023[2013-14]Status: Disposed15/1/2026AY 2013-14

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ROPAR DISTRICT CO-OPERATIVE UNION LIMITED,MOHALI vs DCIT, CIRCLE - 6(1), MOHALI

ITA 356/CHANDI/2023[2009-10]Status: Disposed15/1/2026AY 2009-10

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 , LUDHIANA, LUDHIANA vs NICE EXPORTS PRIVATE LIMITED, A-15A, PHASE-VII, FOCAL POINT, LUDHIANA, LUDHIANA

ITA 730/CHANDI/2025[2017-18]Status: Disposed14/1/2026AY 2017-18

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)