ITAT Chandigarh Bench
6,746 judgments
JCIT (OSD), C-1, EXEMPTIONS, CHANDIGARH vs M/S JALANDHAR IMPROVEMENT TRUST,, JALANDHAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S KNITWELL INDIA PVT. LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
FUJIYAMA POWER SYSTEMS,PARWANOO vs ITO PARWANOO, PARWANOO
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
VIMAL ALLOYS PRIVATE LIMITED, MANDI GOBINDGARH,PUNJAB vs JAO THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, PATIALA, PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
BIRU SHARMA,SAFIDON, JIND vs INCOME TAX OFFICER, WARD-1, JIND
SHRI RAJPAL YADAV (Vice President)
SRI RAM HEALTH CARE PRIVATE LIMITED,BADDI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - PARWANOO, PARWANOO
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICE, LUDHIANA vs SRI GURU HARGOBIND EDUCATIONAL SOCIETY, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
COLONEL BHIM SINGH FOUNDATION TRUST,FATEHABAD, HARYANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
rejecting the application.
SUNRISE INFRATEC PRIVATE LIMITED,PANCHKULA vs INCOME TAX OFFICER, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SURESH KUMAR,YAMUNANAGAR vs ITO, W-4, YAMUNANAGAR
the Tribunal against the order of ld. Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 12.05.2023 passed for assessment year 2015-16.
SANJEEV KUMAR,ROPAR, PUNJAB vs WARD-2(2), ROPAR, ROPAR,PUNJAB
the disposal of the same.
INCOME TAX OFFICE, LUDHIANA vs RIPPAN DHIR, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SUKHJIT KAUR,CHAMKAUR SAHIB, RUPNAGAR vs INCOME TAX OFFICER, WARD-2(2), ROPAR
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SARYAN VIGYAN FOUNDATION,KINNAUR,HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, INCOME TAX (EXEMPTIONS), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SARYAN VIGYAN FOUNDATION,KINNAUR ,HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, INCOME TAX (EXEMPTIONS), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
THE PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LTD.,CHANDIGARH vs ACIT, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
THE PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LTD.,CHANDIGARH vs DCIT, CHANDIGARH
the appeal is finally heard.
GHAMANDA RAM,MANDI vs INCOME TAX OFFICER, WARD MANDI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MUKESH KUMAR,YAMUNAANAGAR vs ITO WARD 3 YAMUNANAGAR, YAMUNANAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VARUN KUMAR JAIN ,NABHA vs ITO, WARD, NABHA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
