ITAT Chandigarh Bench
6,746 judgments
KAPIL GUPTA,SIRMAUR vs ACIT CENTRAL CIRCLE SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KAPIL GUPTA,SIRMAUR vs ACIT CENTRAL CIRCLE SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं. / ITA No.1010/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2020-21) & 2. आयकर अपील सं. / ITA No.1011/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2021-22) 3. आयकर अपील सं. / ITA No.1012/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2022-23) & 4. आयकर अपील सं. / ITA No.1013/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2023-24) | Shri Kapil Gupta | ACIT (Central) |---|---| | C/o M/s Himgiri Beverages Kala Am
KAPIL GUPTA,SIRMAUR vs ACIT CENTRAL SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. JATINDER KAURA (DECEASED) THROUGH L/H SMT. DIMPLE KAURA,RAIKOT, LUDHIANA vs INCOME TAX OFFICER, WARD-1, JAGRAON
SHRI RAJPAL YADAV (Vice President)
AMARJIT SINGH MARWAHA ,SHIMLA vs ITO, NATIONAL FACELESS APPEAL CENTRE, DELHI
SHRI RAJPAL YADAV (Vice President)
M/S STAR BIOTECH,CHANDIGARH vs ITO PARWANOO, HIMACHAL PRADESH
SHRI RAJPAL YADAV (Vice President)
VISION HUMANITY,MOHALI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VISION HUMANITY,MOHALI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD-4, AMBALA , AMBALA CANTT vs SURINDER KUMAR VERMA , AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEEPIKA SINGLA,BARNALA vs ITO, WARD 1, BARNALA
the Tribunal against the order of the Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 21.01.2024 passed for assessment year 2017-18.
INCOME TAX OFFICER, LUDHIANA vs GOYUM SCREW PRESS, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, LUDHIANA vs K P EXIM INC, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, NAHAN vs RAJ KUMAR, NAHAN
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, DHARAMSHALA vs THE RAINKH COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD., KANGRA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपीलसं./ ITA No. 404/CHD/2025 निर्धारणवर्ष / Assessment Year: 2019-20 | Appellant/अपीलार्थी | Vs | Respondent/प्रत्यर्थी | |--------------------------------|----|-------------------------------------------------------------------| | The ITO, Dharamshala (HP). | | The Rainkh Co-operative Agriculture Service Society Ltd., | | | | VPO-Sehorpain, Tehsil-Jwalamukhi Distt. Kangra (HP). | | स्थायीलेखासं./
SMT. JYOTI,MOHALI vs ASSESSING OFFICER, NFAC
the ld. First Appellate Authority, however, her contentions are rejected by the ld. First Appellate Authority.
USHA BANSAL,LUDHIANA vs INCOME TAX OFFICE WARD1 , JAGRAON, INCOME TAX OFFICE, JAGRAON
the Tribunal against the order of the 1d. Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 18.09.2025 passed in assessment year 2019-20.
ANKIT MITTAL,JAGADHARI vs INCOME TAX OFFICER, WARD-1, YAMUNA NAGAR, YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JYOTI, ,NANGAL DAM vs ASSESSING OFFICER, , NFAC
SHRI RAJPAL YADAV (Vice President)
DCIT, PANCHKULA vs HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARDAMAN SINGH ,PATIALA vs INCOME TAX OFFICER, WARD - RAJPURA , RAJPURA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
