ITAT Chandigarh Bench
6,746 judgments
SAHIL PHUTELA,AMBALA CITY vs INCOME TAX OFFICER, WARD-4, AMBALA , AMBALA
SHRI RAJPAL YADAV (Vice President)
SHRI RAJBIRINDER SINGH CHAHAL,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(5), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MANDI SAKSHARTA EVUM JANVIKAS SAMITI,MANDI vs ADDL. CIT, CPC, , BANGALORE
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RENU AGGARWAL,PUNJAB vs ACIT/DCIT CEN CIR, PATIALA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAMAN GOYAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAMAN GOYAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAMAN GOYAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
POOJA FOUNDATION,HARYANA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
POOJA FOUNDATION,HARYANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
THAKUR SATYANARAYAN KAPURIA MANDIR NYAS RAMPUR,RAMPUR BUSHAHAR vs CIT EXEMPTIONS, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RENU AGGARWAL,PUNJAB vs ACIT/DCIT CEN CIR,PTL, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. SHANKAR LAL S/O SH. BASTIRAM THROUGH LEGAL HEIR SMT. SUDARSHANA DEVI,CHANDIGARH vs INCOME TAX OFFICER, WARD-4, PANCHKULA
SHRI RAJPAL YADAV (Vice President)
RAKESH KUMAR VOHRA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE-2), CHANDIGARH, C.R. BUILDING CHANDIGARH
PAWAN GARG,PANCHKULA vs ITO WARD 5((5) CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1218/CHD/2024 निर्धारण वर्ष / Assessment Year: 2014-15 | | | | |---|---|---| | Shri Pawan Garg, House No. 766, Sector 16, Panchkula. | Vs | The ITO, Ward 5(5), Chandigarh. | | स्थायी लेखा सं./PAN NO: ABMPG4243N अपीलार्थी/Appellant | | प्रत्यर्थी/Respondent | Assessee by: Shri Ajay Jain, CA Revenue by : Dr. Ranjit Kaur, Addl. CIT Sr.DR Date of Hearing : 27.01.2026 Date of Pronouncement : 0
HARMANDEEP KAUR,LUDHIANA vs INCOME TAX OFFICER, WARD-6(1), LUDHIANA, LUDHIANA
the Tribunal against the order of the ld. Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 10.09.2025 passed for assessment year 2023-24.
OM PARKASH SAINI,GANDA PURA MUSTAFFABAD vs WARD 5, YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President)
POOJA AGGARWAL,PANCHKULA vs ACIT(CENTRAL) SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं./ ITA No.1021/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2023-24) | Sh. Anup Kumar Aggarwal House No.218, Sector-10 Panchkula – 134113 | बनाम / Vs. | ACIT(Central) Shimla 171001 | |---|---|---| | स्थायीलेखासं./जीआइआरसं./PAN/GIR No. | ADJPK-5842-L | | | (अपीलार्थी/Appellant) | : | (प्रत्यर्थी / Respondent) | & 2. आयकर अपीलसं./ ITA No.1027/CHANDI/2025 (निर्धारणवर्ष / Assessment Year: 2023-24) | Ms. Pooja Agga
ANUP KUMAR AGGARWAL,PANCKULA vs ACIT(CENTRAL) SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANUP KUMAR AGGARWAL,PANHCKULA vs ACIT(CENTRAL) SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KAPIL GUPTA,SIRMAUR vs ACIT CENTRAL CIRCLE SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)