ITAT Chandigarh Bench
6,746 judgments
CHANDIGARH ROYALE CITY PROMOTERS PRIVATE LIMITED, CHANDIGARH ,CHANDIGARH vs JAO DCIT/ACIT/JCIT(OSD) CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
CHANDIGARH ROYALE CITY PROMOTERS PRIVATE LIMITED, CHANDIGARH,CHANDIGARH vs JAO DCIT/ACIT/JCIT(OSD) CENTRAL CIRCLE-1, CHANDIGARH , CHANDIGARH
CHANDIGARH ROYALE CITY PROMOTERS PRIVATE LIMITED, CHANDIGARH,CHANDIGARH vs JAO DCIT/ACIT/JCIT (OSD) CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं . / ITA No. 1269 To 1272/Chd/2025 निर्धारण वर्ष / Assessment Year : 2020-21 Το 2023-24 Chandigarh Royale City Promoters बनाम JAO DCIT/ACIT/JCIT (OSD) Central Private Limited, Circle-1, Chandigarh-160017 SCO-44, Sector-20C, Chandigarh स्थायी लेखा सं./ PAN NO: AAECC3999H अपीलार्थी/Appellant प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No. 1273 Το 1275/Chd/ 2025 निर्धारण वर्ष / Assessment Year : 2020-21, 2021-22 & 2023-2
CHANDIGARH ROYALE CITY PROMOTERS PRIVATE LIMITED, CHANDIGARH,CHANDIGARH vs JAO DCIT/ACIT/JCIT(OSD) CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
SARAF THE JEWELLERS, CHANDIGARH,CHANDIGARH vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX CEN-2 CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, YAMUNANAGAR vs M/S THE VED PARKASH MUKAND LAL, YAMUNANAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं. / ITA No.824/CHANDI/2014 (निर्धारण वर्ष / Assessment Year: 2005-06) & 2. आयकर अपील सं. / ITA No.825/CHANDI/2014 (निर्धारण वर्ष / Assessment Year: 2006-07) | The Ved Prakash Mukand Lal Educational Society (Radaur, Yamuna Nagar) C/o Shri Tej Mohan Singh (Advocate) #527, Sector – 10D, Chandigarh | बनाम / Vs. | DCIT Circle Yamuna Nagar Haryana | |---|---|---| | स्थायीलेखासं./जीआइआरसं./PAN/GIR No. AAATV-4812-B | :
DCIT vs M/S THE VED PARKASH MUKAND LAL, YAMUNANAGAR
this appeal is heard and disposed off. 1.2 It is admitted position that the issue in revenue's appeal has been adjudicated by Special Bench of Tribunal vide order dated 29-09-2025. The copy of the same has been placed on record. Considering the same, our adjudication would be as under.
THE VED PRAKASH MUKAND LAL EDUCATIONAL SOCIETY,YAMUNANAGAR vs DCIT, YAMUNANAGAR
this appeal is heard and disposed off. 1.2 It is admitted position that the issue in revenue's appeal has been adjudicated by Special Bench of Tribunal vide order dated 29-09-2025. The copy of the same has been placed on record. Considering the same, our adjudication would be as under.
THE VED PRAKASH MUKAND LAL EDUCATIONAL SOCIETY,YAMUNANAGAR vs DCIT, YAMUNANAGAR
this appeal is heard and disposed off. 1.2 It is admitted position that the issue in revenue's appeal has been adjudicated by Special Bench of Tribunal vide order dated 29-09-2025. The copy of the same has been placed on record. Considering the same, our adjudication would be as under.
SHIV SHAKTI OIL MILLS,KAITHAL, HARYANA vs ITO, WARD-1,, KAITHAL, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SHIV SHAKTI OIL MILLS,KAITHAL vs ITO, WARD-1,, KAITHAL
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SHIV SHAKTI OIL MILLS,KAITHAL, HARYANA vs ITO, WARD-1, KAITHAL, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
HARJINDER SINGH,DERABASSI vs INCOME TAX OFFICER, CHANDIGARH
SHRI. RAJ PAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
BHAGWAN SINGH ,KINAAUR vs INCOME TAX OFFICER , WARD RAMPUR
ARVIND KUMAR AGGARWAL,ARVIND KUMAR AGGARWAL, AMBALA vs DCIT, CENTRAL CIRCLE-2, CHANDIGARH, DCIT, CENTRAL CIRCLE CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ROHIT AGGARWAL,AMBALA vs DCIT, CENTRAL CIRCLE-2, CHANDIGARH, DCIT, CENTRAL CIRCLE, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ROHIT AGGARWAL,AMBALA vs DCIT, CENTRAL CIRCLE-2, CHANDIGARH, DCIT, CENTRAL CIRCLE CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ARVIND KUMAR AGGARWAL,ARVIND KUMAR AGGARWAL, AMBALA CITY vs DCIT, CENTRAL CIRCLE-2, CHANDIGARH, DCIT CENTRAL CIRCLE CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ARVIND KUMAR AGGARWAL,ARVIND KUMAR AGGARWAL AMBALA CITY vs DCIT, CENTRAL CIRCLE-2, CHANDIGARH, DCIT, CENTRAL CIRCLE, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ARVIND KUMAR AGGARWAL,ARVIND KUMAR AGGARWAL, AMBALA CITY vs DCIT, CENTRAL CIRCLE-2, CHANDIGARH, DCIT, CENTRAL CIRCLE CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
