ITAT Chandigarh Bench
6,746 judgments
SH. RISHI SAGAR,KHANNA vs ITO, WARD III, KHANNA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MOHINDER SINGH,ROPAR,PUNJAB vs ITO WARD-2(2), PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SUKHDEV SINGH GREWAL,LUDHIANA vs ITO WARD 6(1), INCOME TAX DEPARTMENT LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SARAF THE JEWELLER, CHANDIGARH,CHANDIGARH vs THE DCIT/ACIT CENTRAL CIRCLE- 2, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SARAF THE JEWELLER, CHANDIGARH,CHANDIGARH vs THE DCIT/ACIT CENTRAL CIRCLE -2, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CHANDIGARH vs ASIA RESORTS PRIVATE LIMITED, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
THE LUDHIANA LIC OF INDIA EMPLOYEES CO-OPERATIVE NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED,LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ADESHJEET PAL KAUR,MOHALI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, CHANDIGARH-1, CHANDIGARH
AMAN THUKRAL,LUDHIANA vs INCOME TAX OFFICER WARD 2(1), LUDHIANA , LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
MEHAL SINGH,JHALLIAN KHURD,RUPNAGAR vs ITO WARD-2(2), ROPAR, ROPAR
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
MANGLAM INFRA,MOHALI vs DCIT CIRCLE 1(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
GURUDWARA SANT BHAI NARAIN SINGH JI,PANIPAT, HARYANA INDIA vs ITO, EXEMPTIONS WARD AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DADA MOTOR ENTERPRISES LLP,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PUNAM RANI,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER , KURUKSHETRA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CHANDIGARH vs SARAF THE JEWELLERS, PUNJAB
SWAMI SHANKRA NAND DHARMARTH TRUST, BARNALA,BARNALA, PUNJAB vs THE CIT(EXEMPTIONS), CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ABHINAV DODA,ELLENABAD,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA
the Tribunal against the order of the ld. Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 29.08.2025 passed for assessment year 2017-18.
KEWAL KRISHAN, CHANDIGARH,CHANDIGARH vs JOA DCIT/ACIT/JCIT(OSD)(CENTRAL CIRCLE) 1, CHANDIGARH, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं . / ITA No. 1269 To 1272/Chd/2025 निर्धारण वर्ष / Assessment Year : 2020-21 Το 2023-24 Chandigarh Royale City Promoters बनाम JAO DCIT/ACIT/JCIT (OSD) Central Private Limited, Circle-1, Chandigarh-160017 SCO-44, Sector-20C, Chandigarh स्थायी लेखा सं./ PAN NO: AAECC3999H अपीलार्थी/Appellant प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No. 1273 Το 1275/Chd/ 2025 निर्धारण वर्ष / Assessment Year : 2020-21, 2021-22 & 2023-2