ITAT Chandigarh Bench
6,746 judgments
ACIT,, CHANDIGARH vs M/S WINSOME YARN LTD.,, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S WINSOME YARNS LTD.,,CHANDIGARH vs ACIT,, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
WINSOME YARNS LTD.,,CHANDIGARH vs ADDL. CIT, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
A V JEWELLERS,CHANDIGARH vs ITO, CHANDIGARH, AAYAKAR BHAWAN
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHIMLA HILLS CONSTRUCTION,SHIMLA vs DCIT, CENTRAL CIRCLE SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAJENDER SINGH,KAITHAL vs INCOME TAX OFFICER, KAITHAL
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MITTAL RICE & GENERAL INDUSTRIES,AMBALA CITY vs INCOME TAX OFFICER WARD 4 AMBALA , AMABALA CANT
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER WARD 6 (1), MOHALI vs SKYCITY BUILDERS AND PROMOTERS PRIVATE LIMITED, KHRAR PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SKYCITY BUILDERS AND PROMOTERS PRIVATE LIMITED, ,KHARAR, RUPNAGAR vs DCIT WARD 6(1), CHANDIGARH JAO ITO 6(1) MOHALI, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JATINDER SINGH,YAMUNANAGAR, HARYANA vs INCOME TAX OFFICER, WARD-3, YAMUNA NAGAR HARYANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANIKET SINGAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
PLATINUM SALES,CHANDIGARH vs INCOME TAX OFFICER, WARD2(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ANIKET SINGAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 939/Chd/2025 निर्धारण वर्ष / Assessment Year : 2016-17 Shri Aniket Singal बनाम The DCIT 4, Amritashergil Marg, New Delhi- 110003 Central Circle-1 Chandigarh स्थायी लेखा सं./ PAN NO: CZCPS6126E अपीलार्थी/Appellant प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No. 1145/Chd/2025 निर्धारण वर्ष / Assessment Year : 2017-18 Smt. Aarti Singal बनाम The DCIT 53, Jor Bagh, New Delhi-110003 Central Circle-1 Chandigarh स
AARTI SINGAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 939/Chd/2025 निर्धारण वर्ष / Assessment Year : 2016-17 Shri Aniket Singal बनाम The DCIT Central Circle-1 Chandigarh 4, Amritashergil Marg, New Delhi- 110003 स्थायी लेखा सं./ PAN NO: CZCPS6126E अपीलार्थी/Appellant प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No. 1145/Chd/2025 निर्धारण वर्ष / Assessment Year : 2017-18 Smt. Aarti Singal बनाम The DCIT Central Circle-1 Chandigarh 53, Jor Bagh, New Delhi-110003 स
JASWINDER SINGH GREWAL,PUNJAB vs INCOME TAX OFFICER, WARD 6(1), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
BIMAL KUMAR, AMBALA CANTT,AMBALA CANTT vs THE INCOME TAX OFFICER WARD-1, AMBALA, AMBALA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SHEELA GOYAL,CHANDIGARH vs PR. COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CHANDIGARH vs SARAF THE JEWELLERS, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CHANDIGARH vs SARAF THE JEWELLERS, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HITESH SHARMA,KANGRA, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-PALAMPUR , PALAMPUR
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)