ITAT Chandigarh Bench
6,746 judgments
ARVIND KUMAR AGGARWAL,ARVIND KUMAR AGGARWAL, AMBALA CITY vs DCIT, CENTRAL CIRCLE-2 CHANDIGARH, DCIT CENTRAL CIRCLE CHANDIGARH
HON’BLE SHRI LALIET KUMAR, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANGEETA AGGARWAL,SANGEETA AGGARWAL AMBALA CITY vs DCIT, CENTRAL CIRCLE-2 CHANDIGARH, DCIT, CENTRAL CIRCLE, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANGEETA AGGARWAL,SANGEETA AGGARWAL AMBALA CITY vs DCIT, CENTRAL CIRCLE-2 CHANDIGARH, DCIT, CENTRAL CIRCLE CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANGEETA AGGARWAL,SANGEETA AGGARWAL AMBALA CITY vs DCIT, CENTRAL CIRCLE-2 CHANDIGARH, DCIT CENTRAL CIRCLE CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANGEETA AGGARWAL,SANGEETA AGGARWAL, AMBALA CITY vs DCIT, CENTRAL CIRCLE-2 CHANDIGARH, DCIT, CENTRAL CIRCLE, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANGEETA AGGARWAL,SANGEETA AGGARWAL, AMBALA CITY vs DCIT, CENTRAL CIRCLE-2 CHANDIGARH, CENTRAL CIRCLE CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ROHIT AGGARWAL,ROHIT AGGARWAL, AMBALA CITY vs DCIT, CENTRAL CIRCLE-2, CHADIGARH, DCIT, CENTRAL CIRCLE CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BAHADURGARH SHIKSHA SABHA,BAHADURGARH, JHAJJAR, HARYANA vs LD. CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
BAHADURGARH SHIKSHA SABHA,BAHADURGARH, HARYANA vs LD. CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
AARTI GUPTA,CHANDIGARH vs ITO, WARD 1, PANCHKULA, PANCHKULA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ELITE MINING CORPORATION,YAMUNANAGAR vs INCOME TAX OFFICER WARD-1 Y. NAGAR, YAMUNANAGAR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAWASTIKA PRINTING & PACKAGING,KALA MAB vs ASSESSING OFFICER, NAHAN
the Hon'ble CIT(A)(NFAC) that assessee is having business turnover of Rs 16,77,30,943/-. While upholding the additions of Rs 20,81,000/- the Hon'ble CIT(A) (NFAC) has observed in last para of his order as under:-
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , LUDHIANA vs HARBANS SINGH SADHIORA PROP. M/S NEETA JEWELLERS,, GILL ROAD, JANTA NAGAR, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
MUKESH KUMAR HUF,AMBALA vs INCOME TAX OFFICER-WARD-3, YAMUNA NAGAR, YAMUNA NAGAR
disposal of the appeal.
ACIT, CIRCLE 5(1),, CHANDIGARH vs M/S VENUS REMEDIES LTD.,, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARI YAMUNA SEHYOG SAMITI ,HIMACHAL PRADESH vs INCOME TAX OFFICER, NAHAN , HIMACHAL PRADESH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
HARI YAMUNA SEHYOG SAMITI,HIMACHAL PRADESH vs ITO NAHAN, HIMACHAL PRADESH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
HARI YAMUNA SEHYOG SAMITI,HIMACHAL PRADESH vs ITO NAHAN, HIMACHAL PRADESH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ARYA SAMAJ MANDIR,CHANDIGARH vs INCOME TAX OFFICER, WARD 1(1), NANGAL, NANGAL
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
ARYA SAMAJ MANDIR ,CHANDIGARH vs INCOME TAX OFFICER, WARD 1(1), NANGAL
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)