← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S KINKO COMPUTERS INDUSTRIES,BADDI vs DCIT, CIRCLE, PARWANOO
ITA 1413/CHANDI/2017[2012-13]Status: Disposed19/4/2018AY 2012-13
DCIT, C-1 (E), CHANDIGARH vs M/S ACHARYA SHRI RAM ATMA JAIN SAMARAK SAMITI, LUDHIANA
ITA 1660/CHANDI/2017[2015-16]Status: Disposed18/4/2018AY 2015-16
ACIT, C-5(1), CHANDIGARH vs M/S INDRASON PRECISION ENGINEERING (P) LTD., CHANDIGARH
ITA 1653/CHANDI/2017[2014-15]Status: Disposed18/4/2018AY 2014-15
ACIT, C-5(1), CHANDIGARH vs M/S INDRASON PRECISION ENGINEERING (P) LTD., CHANDIGARH
ITA 1652/CHANDI/2017[2013-14]Status: Disposed18/4/2018AY 2013-14
SH. ABHIMANYU SOIN,LUDHIANA vs ACIT, LUDHIANA
ITA 951/CHANDI/2016[2011-12]Status: Disposed18/4/2018AY 2011-12
M/S GCS COMPUTER TECHNOLOGY PRIVATE LIMITED,CHANDIGARH vs JCIT, PATIALA
ITA 621/CHANDI/2016[2008-09]Status: Disposed18/4/2018AY 2008-09
ITO, PATIALA vs SH. IQBAL SINGH, SAMANA
ITA 1088/CHANDI/2016[2009-10]Status: Disposed18/4/2018AY 2009-10
SH. IMRANJIT SINGH,LUDHIANA vs PR. CIT-3, LUDHIANA
ITA 1504/CHANDI/2017[2014-15]Status: Disposed16/4/2018AY 2014-15
M/S PUNJABI UNIVERSITY,PATIALA vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1460/CHANDI/2016[2016-17]Status: Disposed16/4/2018AY 2016-17
JASWANT RAI VERMA,CHANDIGARH vs ACIT, CHANDIGARH
ITA 625/CHANDI/2016[2008-09]Status: Disposed13/4/2018AY 2008-09
DCIT, CHANDIGARH vs M/S DHINGRA ASSOCIATES, CHANDIGARH
ITA 503/CHANDI/2014[2008-09]Status: Disposed12/4/2018AY 2008-09
NAHAR POLY FILMS LIMITED,LUDHIANA vs ADDL. CIT, R-VII, LUDHIANA
ITA 1436/CHANDI/2017[2009-10]Status: Disposed11/4/2018AY 2009-10
M/S SIRMOUR HOTELS (P) LTD.,SIRMOUR vs DCIT, CIRCLE, PARWANOO
ITA 1388/CHANDI/2017[2011-12]Status: Disposed11/4/2018AY 2011-12
M/S SIRMOUR HOTELS (P) LTD.,SIRMOUR vs DCIT, CIRCLE, PARWANOO
ITA 1387/CHANDI/2017[2010-11]Status: Disposed11/4/2018AY 2010-11
NAHAR POLY FILMS LTD.,LUDHIANA vs ADDL. CIT, LUDHIANA
ITA 200/CHANDI/2016[2008-09]Status: Disposed11/4/2018AY 2008-09
M/S SIRMOUR HOTELS (P) LTD.,SIRMOUR vs DCIT, CIRCLE, PARWANOO
ITA 1386/CHANDI/2017[2009-10]Status: Disposed11/4/2018AY 2009-10
M/S SETH GAJA NAND GOYAL EDUCATIONAL AND SOCIAL WELFARE SOCIETY,MANDI GOBINDGARH vs CIT(E), CHANDIGARH
ITA 969/CHANDI/2017[0000-00]Status: Disposed10/4/2018AY 0000-00
SH. RAKESH KUMAR MAHAJAN,KANGRA vs DCIT, PALAMPUR
ITA 909/CHANDI/2017[2013-14]Status: Disposed10/4/2018AY 2013-14
DCIT, SIRHIND vs M/S SHAKTI STEEL ROLLING MILLS, MANDI GOBINDGARH
ITA 478/CHANDI/2017[2012-13]Status: Disposed10/4/2018AY 2012-13
DCIT, SIRHIND vs M/S SAMANA ISPAT PVT. LTD., MANDI GOBINDGARH
ITA 477/CHANDI/2017[2012-13]Status: Disposed10/4/2018AY 2012-13