← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S UNIVERSAL PRINT O PACK vs DEPUTY COMMISSIONER OF INCOME TAX, PARWANOO
ITA 463/CHANDI/2017[2014-15]Status: Disposed10/4/2018AY 2014-15
PYARE LAL MEHTA,CHANDIGARH vs DCIT, CHANDIGARH
ITA 278/CHANDI/2015[2007-08]Status: Disposed10/4/2018AY 2007-08
SHRI ABHIMANYU GUPTA,PATIALA vs PR. CIT, PATIALA
ITA 771/CHANDI/2017[2012-13]Status: Disposed9/4/2018AY 2012-13
M/S MASTERLINE TELEBIZ PRIVATE LIMITED,MOHALI vs DCIT, MOHALI
ITA 759/CHANDI/2017[2008-09]Status: Disposed9/4/2018AY 2008-09
M/S T.C. AGRO PVT. LTD.,KURUKSHETRA vs ITO, KURUKSHETRA
ITA 753/CHANDI/2017[2013-14]Status: Disposed9/4/2018AY 2013-14
SH. SIMRANPAL SINGH,PATIALA vs ITO, PATIALA
ITA 702/CHANDI/2017[2011-12]Status: Disposed9/4/2018AY 2011-12
SH. SHEO RAM,JAGADHARI vs ITO, YAMUNANAGAR
ITA 364/CHANDI/2017[2007-08]Status: Disposed9/4/2018AY 2007-08
KATIANI EDUCATIONAL SOCIETY,KULLU vs ACIT, CIRCLE, MANDI
ITA 1326/CHANDI/2017[2010-11]Status: Disposed9/4/2018AY 2010-11
MAHATMA GANDHI STATE INSTITUTE OF PUBLIC ADMINISTRATION,CHANDIGARH vs CIT(E), CHANDIGARH
ITA 1262/CHANDI/2017[2017-18]Status: Disposed9/4/2018AY 2017-18
M/S BEBO TECHNOLOGIES PVT. LTD.,MOHALI vs DCIT, C-6(1), MOHALI
ITA 1258/CHANDI/2017[2011-12]Status: Disposed9/4/2018AY 2011-12
M/S SHILPA CARTONS,SOLAN vs ITO, W-1, SOLAN
ITA 1155/CHANDI/2017[2011-12]Status: Disposed9/4/2018AY 2011-12
ITO, LUDHIANA vs M/S C.C. COLD STORAGE, LUDHIANA
ITA 1137/CHANDI/2016[2011-12]Status: Disposed9/4/2018AY 2011-12
SH. DIPTI LAL,MORINDA vs DCIT, CHANDIGARH
ITA 495/CHANDI/2001[1994-95]Status: Disposed9/4/2018AY 1994-95
DCIT, LUDHIANA vs M/S INCITE HOMECARE PVT. LTD., LUDHIANA
ITA 896/CHANDI/2017[2011-12]Status: Disposed6/4/2018AY 2011-12
M/S C.M. PUBLIC SCHOOL,RAJPURA vs CIT(E), CHANDIGARH
ITA 1540/CHANDI/2017[--]Status: Disposed6/4/2018
M/S OSWAL DREAMZ LTD.,LUDHIANA vs PR. CIT-3, LUDHIANA
ITA 1365/CHANDI/2017[2015-16]Status: Disposed6/4/2018AY 2015-16
AABHAS SPINNERS PVT. LTD.,LUDHIANA vs ACIT, C-1, LUDHIANA
ITA 1230/CHANDI/2017[2007-08]Status: Disposed6/4/2018AY 2007-08
ASSOCIATED BIOTECH vs DY.COMMISSIONER OF INCOME TAX, PARWANOO
ITA 1220/CHANDI/2016[2012-13]Status: Disposed6/4/2018AY 2012-13
SHIV KUMAR & SONS (HUF),RAJPURA vs ITO, RAJPURA
ITA 288/CHANDI/2014[2006-07]Status: Disposed6/4/2018AY 2006-07
M/S MAA BHAGWATI RICE MILLS,KAITHAL vs ACIT, KURUKSHETRA
ITA 707/CHANDI/2017[2008-09]Status: Disposed5/4/2018AY 2008-09
