← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S PUNJAB AGRO INDUSTRIES CORPORATION LTD.,CHANDIGARH vs ACIT, CHANDIGARH
ITA 782/CHANDI/2009[2006-07]Status: Disposed5/4/2018AY 2006-07
DCIT, CIRCLE, SHIMLA vs M/S HIMACHAL PRADESH CIVIL SUPPLIES CORPN. LTD., SHIMLA
ITA 972/CHANDI/2017[2013-14]Status: Disposed4/4/2018AY 2013-14
M/S DRIKUNG KAGYU BHUMANG JAMPALING MONASTERY CHAUNTRA,MANDI vs CIT(E), CHANDIGARH
ITA 968/CHANDI/2017[0000-00]Status: Disposed4/4/2018AY 0000-00
M/S VIRGO INDUSTRIES,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
ITA 1356/CHANDI/2017[2014-15]Status: Disposed4/4/2018AY 2014-15
M/S SHRI SHIVJOT DEVELOPERS & BUILDERS LTD.,KHARAR vs DCIT, MOHALI
ITA 1160/CHANDI/2016[2011-12]Status: Disposed4/4/2018AY 2011-12
SHRI MANOJ GUPTA,MANDI GOBINDGARH vs ACIT, MANDI GOBINDGARH
ITA 854/CHANDI/2017[2012-13]Status: Disposed3/4/2018AY 2012-13
THE SUB REGISTRAR,SOLAN vs DIRECTOR OF INCOME TAX (CIB), CHANDIGARH
ITA 286/CHANDI/2017[2009-10]Status: Disposed3/4/2018AY 2009-10
THE SUB REGISTRAR,SOLAN vs DIRECTOR OF INCOME TAX (CIB), CHANDIGARH
ITA 285/CHANDI/2017[2008-09]Status: Disposed3/4/2018AY 2008-09
THE SUB REGISTRAR,SOLAN vs DIRECTOR OF INCOME TAX (CIB), CHANDIGARH
ITA 284/CHANDI/2017[2007-08]Status: Disposed3/4/2018AY 2007-08
RAKESH TYAGI,YAMUNANAGAR vs DCIT, YAMUNANAGAR
ITA 230/CHANDI/2017[2008-09]Status: Disposed3/4/2018AY 2008-09
DCIT, CIRCLE, PATIALA vs M/S STATE BANK OF PATIALA, PATIALA
ITA 1325/CHANDI/2017[2015-16]Status: Disposed3/4/2018AY 2015-16
PAWAN KUMAR GARG,MANDI GOBINDGARH vs ITO, MANDI GOBINDGARH
ITA 525/CHANDI/2016[2012-13]Status: Disposed3/4/2018AY 2012-13
DCIT, CHANDIGARH vs M/S SPRAY ENGINEERING DEVICES LTD., CHANDIGARH
ITA 369/CHANDI/2015[2011-12]Status: Disposed3/4/2018AY 2011-12
DCIT, CHANDIGARH vs M/S SPRAY ENGINEERING DEVICES LTD., CHANDIGARH
ITA 368/CHANDI/2015[2010-11]Status: Disposed3/4/2018AY 2010-11
SH. MOHAN LAL SYAL,CHANDIGARH vs DCIT, CHANDIGARH
ITA 71/CHANDI/2017[2013-14]Status: Disposed2/4/2018AY 2013-14
DCIT, CENTRAL CIRCLE II, CHANDIGARH vs M/S SAB INDUSTRIES LIMITED, CHANDIGARH
ITA 986/CHANDI/2017[2013-14]Status: Disposed28/3/2018AY 2013-14
M/S SAB INDUSTRIES LIMITED,CHANDIGARH vs DCIT, CHANDIGARH
ITA 848/CHANDI/2017[2013-14]Status: Disposed28/3/2018AY 2013-14
SH. ARUN MUNDRAY SAINI,CHANDIGARH vs DY. DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 389/CHANDI/2017[2008-09]Status: Disposed28/3/2018AY 2008-09
M/S VALLABH YARNS PVT. LTD.,LUDHIANA vs JCIT, R-2, LUDHIANA
ITA 1250/CHANDI/2017[2010-11]Status: Disposed28/3/2018AY 2010-11
JAI PRAKASH GOYAL,MANDI GOBINDGARH vs ACIT, PATIALA
ITA 1287/CHANDI/2016[2012-13]Status: Disposed28/3/2018AY 2012-13
