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M/S SIRMOUR HOTELS (P) LTD.,SIRMOUR vs DCIT, CIRCLE, PARWANOO | BharatTax

Home/M/S SIRMOUR HOTELS (P) LTD.,SIRMOUR vs. DCIT, CIRCLE, PARWANOO

M/S SIRMOUR HOTELS (P) LTD.,SIRMOUR vs. DCIT, CIRCLE, PARWANOO

ITA 1386/CHANDI/2017Status: DisposedITAT Chandigarh11 April 2018AY 2009-10

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