← All Benches

ITAT Chandigarh Bench

6,746 judgments

M/S KRISHNA GRAM UDYOG SAMITI,SANGRUR vs DCIT, CC-II, LUDHIANA

ITA 1442/CHANDI/2017[2007-08]Status: Disposed25/5/2018AY 2007-08

M/S KRISHNA GRAM UDYOG SAMITI,SANGRUR vs DCIT, CC-II, LUDHIANA

ITA 1441/CHANDI/2017[2006-07]Status: Disposed25/5/2018AY 2006-07

M/S KRISHNA GRAM UDYOG SAMITI,SANGRUR vs DCIT, CC-II, LUDHIANA

ITA 1440/CHANDI/2017[2005-06]Status: Disposed25/5/2018AY 2005-06

M/S KRISHNA GRAM UDYOG SAMITI,SANGRUR vs DCIT, CC-II, LUDHIANA

ITA 1439/CHANDI/2017[2004-05]Status: Disposed25/5/2018AY 2004-05

M/S KRISHNA GRAM UDYOG SAMITI,SANGRUR vs DCIT, CC-II, LUDHIANA

ITA 1438/CHANDI/2017[2003-04]Status: Disposed25/5/2018AY 2003-04

SH. ANSHUL GOYAL,LUDHIANA vs ACIT, C-VII, LUDHIANA

ITA 1428/CHANDI/2017[2010-11]Status: Disposed25/5/2018AY 2010-11

M/S ANSHUL GOYAL LAND & HOUSING LTD.,LUDHIANA vs DCIT, C-VII, LUDHIANA

ITA 1427/CHANDI/2017[2010-11]Status: Disposed25/5/2018AY 2010-11

SURINDER KUMAR BABOOTA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 1074/CHANDI/2017[2007-08]Status: Disposed25/5/2018AY 2007-08

DCIT, SANGRUR vs M/S PADMAWATI STEEL LTD., SANGRUR

ITA 587/CHANDI/2014[2010-11]Status: Disposed25/5/2018AY 2010-11

SMT. HARPREET KAUR CHAWLA,LUDHIANA vs PR. CIT-3, LUDHIANA

ITA 1606/CHANDI/2017[2014-15]Status: Disposed23/5/2018AY 2014-15

S. HARCHARAN SINGH,LUDHIANA vs PR. CIT-2, LUDHIANA

ITA 1605/CHANDI/2017[2014-15]Status: Disposed23/5/2018AY 2014-15

G.P. SINGH HUF,LUDHIANA vs PR. CIT-2, LUDHIANA

ITA 1604/CHANDI/2017[2015-16]Status: Disposed23/5/2018AY 2015-16

SH. GURBHEJ SINGH CHAWLA,LUDHIANA vs PR. CIT-2, LUDHIANA

ITA 1603/CHANDI/2017[2014-15]Status: Disposed23/5/2018AY 2014-15

M/S DHAULADHAR EDUCATION SOCIETY,KANGRA vs ITO (TDS), PALAMPUR

ITA 204/CHANDI/2018[2016-17]Status: Disposed22/5/2018AY 2016-17

M/S DHAULADHAR EDUCATION SOCIETY,KANGRA vs ITO (TDS), PALAMPUR

ITA 201/CHANDI/2018[2013-14]Status: Disposed22/5/2018AY 2013-14

M/S PRIME STEEL PROCESSORS,LUDHIANA vs PR. CIT-1, LUDHIANA

ITA 737/CHANDI/2017[2012-13]Status: Disposed22/5/2018AY 2012-13

DCIT, LUDHIANA vs M/S MARSHAL MACHINES PVT. LTD., LUDHIANA

ITA 57/CHANDI/2017[2013-14]Status: Disposed22/5/2018AY 2013-14

ITO, CHANDIGARH vs M/S J.N. GOYAL HOSPITAL PVT. LTD., CHANDIGARH

ITA 194/CHANDI/2017[2010-11]Status: Disposed22/5/2018AY 2010-11

M/S GREATER MOHALI AREA DEVELOPMENT AUTHORITY,MOHALI vs DCIT, C-6(1), MOHALI

ITA 1560/CHANDI/2017[2009-10]Status: Disposed22/5/2018AY 2009-10

ACIT, CIRCLE, PATIALA vs M/S PATIALA DISTT. CO-OP MILK PRODUCTERS UNION LTD., PATIALA

ITA 1228/CHANDI/2017[2011-12]Status: Disposed22/5/2018AY 2011-12