← All Benches
ITAT Chandigarh Bench
6,746 judgments
SH. KAMAL KISHORE MAHAJAN,CHAMBA vs ITO, DALHOUSIE AT, BANIKHET
ITA 1214/CHANDI/2017[2011-12]Status: Disposed22/5/2018AY 2011-12
ACIT, CIRCLE, PATIALA vs M/S PATIALA DISTT. CO-OP MILK PRODUCERS UNION LTD., PATIALA
ITA 1204/CHANDI/2017[2011-12]Status: Disposed22/5/2018AY 2011-12
ROGI KALYAN SAMITI,KANGRA vs ITO, PALAMPUR
ITA 1042/CHANDI/2017[2010-11]Status: Disposed22/5/2018AY 2010-11
M/S CHITTOSHO MOTORS,PATIALA vs THE ADDL COMMISSIONER OF INCOME TAX, PATIALA
ITA 343/CHANDI/2016[2011-12]Status: Disposed22/5/2018AY 2011-12
DCIT, PANCHKULA vs M/S HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
ITA 614/CHANDI/2011[2008-09]Status: Disposed22/5/2018AY 2008-09
DCIT,PANCHKULA vs M/S. HARYANA STATE AGRICULTURAL, PANCHKULA
ITA 538/CHANDI/2010[2003-04]Status: Disposed22/5/2018AY 2003-04
DCIT, PANCHKULA vs M/S HARYANA STATE AGRICULATURAL MARKETING BOARD, PANCHKULA
ITA 1014/CHANDI/2009[2006-07]Status: Disposed22/5/2018AY 2006-07
ACIT, PANCHKULA vs M/S HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
ITA 577/CHANDI/2008[2004-05]Status: Disposed22/5/2018AY 2004-05
ASSTT.COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S MRS.BECTORS FOOD SPECILTIES LTD, LUDHIANA
ITA 559/CHANDI/2017[2013-14]Status: Disposed21/5/2018AY 2013-14
ASSTT.COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S MRS.BECTORS FOOD SPECILTIES LTD, LUDHIANA
ITA 558/CHANDI/2017[2012-13]Status: Disposed21/5/2018AY 2012-13
ASSTT.COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S MRS.BECTORS FOOD SPECILTIES LTD, LUDHIANA
ITA 557/CHANDI/2017[2011-12]Status: Disposed21/5/2018AY 2011-12
ASSTT.COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S MRS.BECTORS FOOD SPECILTIES LTD, LUDHIANA
ITA 556/CHANDI/2017[2010-11]Status: Disposed21/5/2018AY 2010-11
ASSTT.COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S MRS.BECTORS FOOD SPECILTIES LTD, LUDHIANA
ITA 555/CHANDI/2017[2007-08]Status: Disposed21/5/2018AY 2007-08
ACIT, LUDHIANA vs M/S MRS. BECTORS FOOD SPECIALTIES PVT. LTD., LUDHIANA
ITA 405/CHANDI/2017[2008-09]Status: Disposed21/5/2018AY 2008-09
DCIT, LUDHIANA vs SH. TARSEM SINGLA, LUDHIANA
ITA 459/CHANDI/2014[2007-08]Status: Disposed21/5/2018AY 2007-08
SH. TARSEM SINGLA,LUDHIANA vs DCIT, LUDHIANA
ITA 369/CHANDI/2014[2007-08]Status: Disposed21/5/2018AY 2007-08
MR. AMARJEET DHALL,LUDHIANA vs DCIT, LUDHIANA
ITA 148/CHANDI/2014[2007-08]Status: Disposed21/5/2018AY 2007-08
MR. AMARJEET DHALL,LUDHIANA vs CIT, LUDHIANA
ITA 366/CHANDI/2012[2007-08]Status: Disposed21/5/2018AY 2007-08
DCIT, CHANDIGARH vs M/S WINSOME TEXTILES INDUSTRIES LTD., CHANDIGARH
ITA 933/CHANDI/2017[2012-13]Status: Disposed18/5/2018AY 2012-13
DCIT, CHANDIGARH vs M/S WINSOME YARNS LTD., CHANDIGARH
ITA 932/CHANDI/2017[2011-12]Status: Disposed18/5/2018AY 2011-12