← All Benches
ITAT Chandigarh Bench
6,746 judgments
SH. RAMESH MITTAL,PANCHKULA vs ACIT, CHANDIGARH
ITA 996/CHANDI/2014[2005-06]Status: Disposed11/6/2018AY 2005-06
M/S HOTEL LANDMARK,SHIMLA vs CIT, SHIMLA
ITA 481/CHANDI/2014[2009-10]Status: Disposed11/6/2018AY 2009-10
SMT. PARAMJEET KAUR,LUDHIANA vs JCIT, RANGE VII, LUDHIANA
ITA 196/CHANDI/2018[2011-12]Status: Disposed8/6/2018AY 2011-12
SH. RAMNEEK SEHGAL,LUDHIANA vs JCIT, RANGE VII, LUDHIANA
ITA 195/CHANDI/2018[2011-12]Status: Disposed8/6/2018AY 2011-12
SH. RAMNEEK SEHGAL,LUDHIANA vs JCIT, RANGE VII, LUDHIANA
ITA 194/CHANDI/2018[2011-12]Status: Disposed8/6/2018AY 2011-12
SH. MOHINDER PAL SINGH,LUDHIANA vs ADDL. CIT, R-VII, LUDHIANA
ITA 193/CHANDI/2018[2011-12]Status: Disposed8/6/2018AY 2011-12
SH. MOHINDER PAL SINGH,LUDHIANA vs ADDL. CIT, R-VII, LUDHIANA
ITA 192/CHANDI/2018[2011-12]Status: Disposed8/6/2018AY 2011-12
ACE EDUCATIONAL & CHARITABLE TRUST,SANGRUR vs CIT (EXEMPTIONS), CHANDIGARH
ITA 827/CHANDI/2016[2016-17]Status: Disposed8/6/2018AY 2016-17
SH. SOURABH SOOD S/O SH. SATISH SOOD,INDORE vs DCIT, CC-II, LUDHIANA
ITA 217/CHANDI/2018[2011-12]Status: Disposed7/6/2018AY 2011-12
M/S PIONEER PESTICIDES PVT. LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1553/CHANDI/2017[2013-14]Status: Disposed7/6/2018AY 2013-14
ITO (TDS-1), CHANDIGARH vs M/S SUKHM INFRASTRUCTURE PVT. LTD., CHANDIGARH
ITA 638/CHANDI/2015[2012-13]Status: Disposed7/6/2018AY 2012-13
ACIT, CHANDIGARH vs M/S SUKHAM INFRASTRUCTURE P. LTD., CHANDIGARH
ITA 250/CHANDI/2015[2011-12]Status: Disposed7/6/2018AY 2011-12
ACIT, CHANDIGARH vs M/S SUKHAM INFRASTRUCTURE P. LTD., CHANDIGARH
ITA 249/CHANDI/2015[2010-11]Status: Disposed7/6/2018AY 2010-11
M/S HARYANA STATE CO-OPERATIVE APEX BANK LTD.,CHANDIGARH vs DCIT, PANCHKULA
ITA 156/CHANDI/2016[2012-13]Status: Disposed5/6/2018AY 2012-13
M/S HARYANA STATE CO-OPERATIVE APEX BANK LTD.,CHANDIGARH vs DCIT, PANCHKULA
ITA 155/CHANDI/2016[2009-10]Status: Disposed5/6/2018AY 2009-10
M/S HARYANA STATE CO-OPERATIVE APEX BANK LTD.,CHANDIGARH vs DCIT, PANCHKULA
ITA 154/CHANDI/2016[2008-09]Status: Disposed5/6/2018AY 2008-09
THE HARYANA STATE CO-OPERATIVE APEX BANK LTD.,CHANDIGARH vs ACIT, PANCHKULA
ITA 1158/CHANDI/2014[2011-12]Status: Disposed5/6/2018AY 2011-12
THE HARYANA STATE CO-OPERATIVE APEX BANK LTD.,CHANDIGARH vs DCIT, PANCHKULA
ITA 1157/CHANDI/2014[2010-11]Status: Disposed5/6/2018AY 2010-11
AMRIK SINGH,CHANDIGARH vs ITO, CHANDIGARH
ITA 543/CHANDI/2017[2010-11]Status: Disposed4/6/2018AY 2010-11
DARBARA SINGH,CHANDIGARH vs ITO, CHANDIGARH
ITA 542/CHANDI/2017[2010-11]Status: Disposed4/6/2018AY 2010-11