← All Benches
ITAT Chandigarh Bench
6,746 judgments
SH. AJAY GOEL,SHIMLA vs DCIT, CHANDIGARH
ITA 137/CHANDI/2015[2011-12]Status: Disposed13/6/2018AY 2011-12
DCIT, CHANDIGARH vs M/S AJAY KUMAR SOOD ENGINEERS AND CONTRACTORS, SHIMLA
ITA 345/CHANDI/2014[2011-12]Status: Disposed13/6/2018AY 2011-12
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 325/CHANDI/2014[2011-12]Status: Disposed13/6/2018AY 2011-12
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 323/CHANDI/2014[2009-10]Status: Disposed13/6/2018AY 2009-10
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 322/CHANDI/2014[2008-09]Status: Disposed13/6/2018AY 2008-09
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 321/CHANDI/2014[2007-08]Status: Disposed13/6/2018AY 2007-08
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 320/CHANDI/2014[2006-07]Status: Disposed13/6/2018AY 2006-07
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 319/CHANDI/2014[2005-06]Status: Disposed13/6/2018AY 2005-06
SH. ARUN KUMAR DHIR,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 257/CHANDI/2018[2013-14]Status: Disposed12/6/2018AY 2013-14
SH. RAKESH WALIA (SINCE DECEASED) THROUGH HIS LEGAL HEIR & SON SH. SAURABH WALIA,YAMUNANAGAR vs JCIT, RANGE, YAMUNANAGAR
ITA 240/CHANDI/2018[2008-09]Status: Disposed12/6/2018AY 2008-09
M/S MICROPET INDUSTRIES,KALA AMB vs DEPUTY COMMISSIONER OF INCOME TAX, SHIMLA
ITA 105/CHANDI/2018[2014-19]Status: Disposed12/6/2018AY 2014-19
M/S MAHABIR EDUCATIONAL WELFARE SOCIETY,AMBALA vs CIT(E), CHANDIGARH
ITA 104/CHANDI/2018[--]Status: Disposed12/6/2018
SMT. SUKIANA PARVEZ ALI KHAN,MOHALI vs ITO, W-6(3), MOHALI
ITA 1366/CHANDI/2017[2009-10]Status: Disposed12/6/2018AY 2009-10
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 324/CHANDI/2014[2010-11]Status: Disposed12/6/2018AY 2010-11
DR. SURJIT SINGH,ROPAR vs ITO, W-2(2), ROPAR
ITA 310/CHANDI/2018[2009-10]Status: Disposed11/6/2018AY 2009-10
SH. SATISH SOOD,INDORE vs DCIT, CC-II, LUDHIANA
ITA 214/CHANDI/2018[2005-06]Status: Disposed11/6/2018AY 2005-06
SMT. SHALU SOOD,INDORE vs DCIT, CC-II, LUDHIANA
ITA 209/CHANDI/2018[2007-08]Status: Disposed11/6/2018AY 2007-08
ACIT, PATIALA vs M/S SUKHMANI MEGA STRUCTURES PVT. LTD., PATIALA
ITA 720/CHANDI/2017[2012-13]Status: Disposed11/6/2018AY 2012-13
DCIT, SHIMLA vs M/S HOTEL LANDMARK, SHIMLA
ITA 417/CHANDI/2017[2009-10]Status: Disposed11/6/2018AY 2009-10
DCIT, C-1(E), CHANDIGARH vs M/S B.C.M. ARYA MODEL SCHOOL, LUDHIANA
ITA 1421/CHANDI/2017[2014-15]Status: Disposed11/6/2018AY 2014-15