← All Benches
ITAT Chandigarh Bench
6,746 judgments
SHALINDER SINGH,KURUKSHETRA vs ITO, KURUKSHETRA
ITA 379/CHANDI/2017[2010-11]Status: Disposed15/6/2018AY 2010-11
DCIT, CHANDIGARH vs SH. GURINDER PAL SINGH, CHANDIGARH
ITA 294/CHANDI/2017[2008-09]Status: Disposed15/6/2018AY 2008-09
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 264/CHANDI/2017[2011-12]Status: Disposed15/6/2018AY 2011-12
M/S AJAY KUMAR SOOD ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CHANDIGARH
ITA 263/CHANDI/2017[2008-09]Status: Disposed15/6/2018AY 2008-09
MR GURINDER PAL SINGH,CHANDIGARH vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 235/CHANDI/2017[2008-09]Status: Disposed15/6/2018AY 2008-09
DCIT, C-1 (E), CHANDIGARH vs MAHARWAL KHEWAJI TRUST, FARIDKOT
ITA 1709/CHANDI/2017[2007-08]Status: Disposed15/6/2018AY 2007-08
ACIT, PANCHKULA CIRCLE, PANCHKULA vs M/S IPF VIKRAM INDIA LTD., PANCHKULA
ITA 1246/CHANDI/2017[2013-14]Status: Disposed15/6/2018AY 2013-14
M/S WHITE STONE YARNS PVT. LTD.,LUDHIANA vs ITO, W-7(2), LUDHIANA
ITA 1072/CHANDI/2017[2012-13]Status: Disposed15/6/2018AY 2012-13
SH. RAJAN KUMAR,LUDHIANA vs ITO, LUDHIANA
ITA 1158/CHANDI/2016[2008-09]Status: Disposed15/6/2018AY 2008-09
M/S SUNDER MAL SAT PAL,MUKATSAR vs DCIT, LUDHIANA
ITA 157/CHANDI/2013[2008-09]Status: Disposed15/6/2018AY 2008-09
M/S SUNDER MAL SAT PAL,MUKATSAR vs DCIT, LUDHIANA
ITA 156/CHANDI/2013[2007-08]Status: Disposed15/6/2018AY 2007-08
M/S SUNDER MAL SAT PAL,MUKATSAR vs DCIT, LUDHIANA
ITA 155/CHANDI/2013[2006-07]Status: Disposed15/6/2018AY 2006-07
M/S SUNDER MAL SAT PAL,MUKATSAR vs DCIT, LUDHIANA
ITA 154/CHANDI/2013[2005-06]Status: Disposed15/6/2018AY 2005-06
M/S MOUNT CARMEL EDUCATIONAL SOCIETY,CHANDIGARH vs DCIT, C-1, (EXEMPTION), CHANDIGARH
ITA 346/CHANDI/2018[2013-14]Status: Disposed14/6/2018AY 2013-14
M/S GANESH RICE AND GENERAL MILLS,RAIKOT vs ITO, W-III, MOGA HQ, JAGRAON
ITA 1539/CHANDI/2017[2010-11]Status: Disposed14/6/2018AY 2010-11
M/S JAI LUXMI RICE AND GENERAL MILLS,RAIKOT vs ITO, W-III, MOGA HQ, JAGRAON
ITA 1538/CHANDI/2017[2010-11]Status: Disposed14/6/2018AY 2010-11
DCIT, C-1, LUDHIANA vs M/S VARDHMAN POLYTEX LTD., LUDHIANA
ITA 87/CHANDI/2018[2009-10]Status: Disposed13/6/2018AY 2009-10
M/S PUNJAB AGRO FOOD GRAINS CORPN. LTD.,CHANDIGARH vs ITO, W-4(2), CHANDIGARH
ITA 345/CHANDI/2018[2014-15]Status: Disposed13/6/2018AY 2014-15
M/S MAHABIR INDUSTRIES,BADDI vs ITO, BADDI
ITA 339/CHANDI/2018[2014-15]Status: Disposed13/6/2018AY 2014-15
SH. HARMINDER SINGH,CHANDIGARH vs ITO, CHANDIGARH
ITA 1227/CHANDI/2016[2009-10]Status: Disposed13/6/2018AY 2009-10
