← All Benches
ITAT Chandigarh Bench
6,746 judgments
SMT. SUNITA THAPAR,LUDHIANA vs DCIT, C-5, LUDHIANA
ITA 378/CHANDI/2018[2012-13]Status: Disposed26/6/2018AY 2012-13
SMT. SUNITA THAPAR,LUDHIANA vs DCIT, C-5, LUDHIANA
ITA 377/CHANDI/2018[2010-11]Status: Disposed26/6/2018AY 2010-11
ITO, W-4(3), CHANDIGARH vs M/S PUGMARK INTERWEB (P) LTD., CHANDIGARH
ITA 430/CHANDI/2018[2014-15]Status: Disposed25/6/2018AY 2014-15
MR. SURINDER PAL SINGH,BALTANA vs ITO, W-6(4), MOHALI
ITA 251/CHANDI/2018[2011-12]Status: Disposed25/6/2018AY 2011-12
MR. SURINDER PAL SINGH,BALTANA vs ITO, W-6(4), MOHALI
ITA 250/CHANDI/2018[2011-12]Status: Disposed25/6/2018AY 2011-12
ACIT, CIRCLE, SHIMLA vs M/S HIMACHAL PRADESH CIVIL SUPPLIES CORPN. LTD., SHIMLA
ITA 102/CHANDI/2018[2008-09]Status: Disposed20/6/2018AY 2008-09
M/S CHANDIGARH DISTILLERS & BOTTLERS PVT. LTD.,CHANDIGARH vs DCIT, LUDHIANA
ITA 778/CHANDI/2017[2012-13]Status: Disposed20/6/2018AY 2012-13
BHWANI INDUSTIRES LIMITED,MANDI GOBINDGARH vs ASSTT. COMMISSSIONER OF INCOME TAX, PATIALA
ITA 74/CHANDI/2017[2012-13]Status: Disposed20/6/2018AY 2012-13
ANIRUDH GARG,LUDHIANA vs ASSTT. COMMISSSIONER OF INCOME TAX, LUDHIANA
ITA 564/CHANDI/2017[2009-10]Status: Disposed20/6/2018AY 2009-10
JATINDER GARG,LUDHIANA vs ASSTT. COMMISSSIONER OF INCOME TAX, LUDHIANA
ITA 561/CHANDI/2017[2009-10]Status: Disposed20/6/2018AY 2009-10
SH. SWARAN SINGH,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 181/CHANDI/2018[2013-14]Status: Disposed19/6/2018AY 2013-14
M/S JAMNA AUTO INDUSTRIES LTD.,YAMUNANAGAR vs ITO, YAMUNANAGAR
ITA 856/CHANDI/2017[2009-10]Status: Disposed19/6/2018AY 2009-10
DCIT, YAMUNANAGAR vs M/S JAMNA AUTO INDUSTRIES LTD., YAMUNANAGAR
ITA 836/CHANDI/2017[2009-10]Status: Disposed19/6/2018AY 2009-10
DCIT, CHANDIGARH vs M/S AMRITSAR IMPROVEMENT TRUST, AMRITSAR
ITA 685/CHANDI/2017[2012-13]Status: Disposed18/6/2018AY 2012-13
M/S HIM OVERSEAS,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1261/CHANDI/2017[2013-14]Status: Disposed18/6/2018AY 2013-14
DCIT, PATIALA vs M/S SANGRUR AGRO LTD., SANGRUR
ITA 430/CHANDI/2016[2008-09]Status: Disposed18/6/2018AY 2008-09
DCIT, PATIALA vs M/S SANGRUR INDUSTRIAL CORPORATION LTD., SANGRUR
ITA 429/CHANDI/2016[2008-09]Status: Disposed18/6/2018AY 2008-09
HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION,KANGRA vs DCIT (E), C-2, CHANDIGARH
ITA 348/CHANDI/2018[2008-09]Status: Disposed15/6/2018AY 2008-09
DCIT, LUDHIANA vs SH. TAJINDER SINGH, LUDHIANA
ITA 59/CHANDI/2017[2009-10]Status: Disposed15/6/2018AY 2009-10
SH. ARUN TREHAN,CHANDIGARH vs PR. CIT-II, CHANDIGARH
ITA 500/CHANDI/2017[2012-13]Status: Disposed15/6/2018AY 2012-13
