SH. SOURABH SOOD S/O SH. SATISH SOOD,INDORE vs. DCIT, CC-II, LUDHIANA

In view of the above, we grant permission to the assessee to withdraw the appeal. Consequently, the appeal of the assessee is hereby dismissed as 'Withdrawn'

Order pronounced in the Open Court

Sd/(B.R.R. KUMAR) ACCOUNTANT MEMBER

Sd/-(SANJAY GARG) JUDICIAL MEMBER

Dated: 07.06.2018 Rkk

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- The Appellant - The Respondent - The CIT - The CIT(A) - The DR