← All Benches
ITAT Chandigarh Bench
6,746 judgments
ACIT, CIRCLE, PANCHKULA vs M/S HIMALAYAN EXPRESSWAY LTD., PINJORE
ITA 1614/CHANDI/2017[2013-14]Status: Disposed16/7/2018AY 2013-14
SH. PUSHAM BANSAL,LUDHIANA vs ITO, W-1(2), LUDHIANA
ITA 1429/CHANDI/2017[1996-97]Status: Disposed16/7/2018AY 1996-97
DCIT, CC-II, CHANDIGARH vs M/S BHARATNET TECHNOLOGY LTD., DELHI
ITA 1190/CHANDI/2017[2010-11]Status: Disposed16/7/2018AY 2010-11
ACIT, SANGRUR vs M/S KRISHNA KRISHNA JEWELLERS AND INVESTMENT (P) LTD., SANGRUR
ITA 698/CHANDI/2016[2008-09]Status: Disposed16/7/2018AY 2008-09
SH. RAJ KUMAR SAMANT,PATIALA vs ITO, W-3, PATIALA
ITA 1664/CHANDI/2017[2009-10]Status: Disposed16/7/2018AY 2009-10
M/S G.S. SETHI & CO.,SHIMLA vs ITO, SHIMLA
ITA 813/CHANDI/2017[2013-14]Status: Disposed13/7/2018AY 2013-14
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD.,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1536/CHANDI/2017[2014-15]Status: Disposed13/7/2018AY 2014-15
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD.,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1535/CHANDI/2017[2011-12]Status: Disposed13/7/2018AY 2011-12
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD.,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1534/CHANDI/2017[2010-11]Status: Disposed13/7/2018AY 2010-11
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD.,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1533/CHANDI/2017[2009-10]Status: Disposed13/7/2018AY 2009-10
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD.,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1532/CHANDI/2017[2008-09]Status: Disposed13/7/2018AY 2008-09
GURMEET SINGH CHOUHAN,RAJPURA vs ITO, RAJPURA
ITA 1369/CHANDI/2016[2010-11]Status: Disposed13/7/2018AY 2010-11
WINSOME FOUNDATION,CHANDIGARH vs ACIT, C-1(1), CHANDIGARH
ITA 525/CHANDI/2018[2011-12]Status: Disposed12/7/2018AY 2011-12
WINSOME FOUNDATION,CHANDIGARH vs ACIT, C-1(1), CHANDIGARH
ITA 524/CHANDI/2018[2010-11]Status: Disposed12/7/2018AY 2010-11
WINSOME FOUNDATION,CHANDIGARH vs ACIT, C-1(1), CHANDIGARH
ITA 523/CHANDI/2018[2009-10]Status: Disposed12/7/2018AY 2009-10
WINSOME FOUNDATION,CHANDIGARH vs ACIT, C-1(1), CHANDIGARH
ITA 522/CHANDI/2018[2008-09]Status: Disposed12/7/2018AY 2008-09
M/S IMPROVEMENT TRUST KHANNA,LUDHIANA vs ACIT (EXEMPTIONS), CHANDIGARH
ITA 610/CHANDI/2017[2012-13]Status: Disposed12/7/2018AY 2012-13
M/S IMPROVEMENT TRUST KHANNA,LUDHIANA vs ITO, KHANNA
ITA 609/CHANDI/2017[2011-12]Status: Disposed12/7/2018AY 2011-12
M/S IMPROVEMENT TRUST KHANNA,LUDHIANA vs ITO, KHANNA
ITA 608/CHANDI/2017[2010-11]Status: Disposed12/7/2018AY 2010-11
M/S IMPROVEMENT TRUST KHANNA,LUDHIANA vs ITO, KHANNA
ITA 607/CHANDI/2017[2009-10]Status: Disposed12/7/2018AY 2009-10
