← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S COSMOS PHARMACLS,LUDHIANA vs ADDL. CIT, R-VII, LUDHIANA
ITA 279/CHANDI/2018[2010-11]Status: Fixed23/7/2018AY 2010-11
DCIT, C-4(1), CHANDIGARH vs M/S PUNJAB AGRO INDUSTRIES CORP. LTD., CHANDIGARH
ITA 1320/CHANDI/2017[2013-14]Status: Disposed23/7/2018AY 2013-14
PRABHA GOYAL,CHANDIGARH vs ITO, W-5(1), CHANDIGARH
ITA 1139/CHANDI/2017[2007-08]Status: Disposed23/7/2018AY 2007-08
PUNJAB CHEMICALS & CROP. PROTECTION LTD.,CHANDIGARH vs DCIT, CHANDIGARH
ITA 100/CHANDI/2014[2009-10]Status: Disposed23/7/2018AY 2009-10
M/S PUNJAB CHEMICALS & CROP. PROTECTION LTD.,CHANDIGARH vs ADDL. CIT, CHANDIGARH
ITA 60/CHANDI/2013[2008-09]Status: Disposed23/7/2018AY 2008-09
SH. RAM PAL GILL,PATIALA vs DEPUTY DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 1116/CHANDI/2016[2009-10]Status: Disposed19/7/2018AY 2009-10
M/S ANUBHUTI COLD CHAINS PVT. LTD.,CHANDIGARH vs PR. CIT 2, CHANDIGARH
ITA 799/CHANDI/2017[2012-13]Status: Disposed18/7/2018AY 2012-13
M/S D.L. LAMBA & SONS,YAMUNANAGAR vs JCIT, RANGE, YAMUNANAGAR
ITA 480/CHANDI/2018[2008-09]Status: Disposed17/7/2018AY 2008-09
DCIT, C-6(1), MOHALI vs M/S JUPITER AQUA LINE PVT. LTD., MOHALI
ITA 16/CHANDI/2018[2013-14]Status: Disposed17/7/2018AY 2013-14
SH. JAI TEG SINGH,MOHALI vs ITO, MOHALI
ITA 750/CHANDI/2017[2012-13]Status: Disposed17/7/2018AY 2012-13
M/S SUPERFINE KNITTERS LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 56/CHANDI/2017[2009-10]Status: Disposed17/7/2018AY 2009-10
SOM NATH,YAMUNANAGAR vs ITO, YAMUNANAGAR
ITA 552/CHANDI/2016[2008-09]Status: Disposed17/7/2018AY 2008-09
SMT. SURINDER KAUR,LUDHIANA vs ITO, LUDHIANA
ITA 1464/CHANDI/2016[2007-08]Status: Disposed17/7/2018AY 2007-08
ASSTT.COMMISSIONER OF INCOME TAX, PATIALA vs DR.GURVINDER SINGH RANDHAWA, PATIALA
ITA 1404/CHANDI/2016[2009-10]Status: Disposed17/7/2018AY 2009-10
SH.ANIL DHIWAN S/O SH.A.K.DHWAN vs DY.COMMISSIONER OF INCOME TAX, MANDI
ITA 1298/CHANDI/2016[2009-10]Status: Disposed17/7/2018AY 2009-10
SH. DARSHAN SINGH VIRK,PATIALA vs ITO, W-5, PATIALA
ITA 420/CHANDI/2018[2014-15]Status: Disposed16/7/2018AY 2014-15
SH. GURMEET KUMAR VERMA,BARNALA vs ITO, W-1, BARNALA
ITA 186/CHANDI/2018[2010-11]Status: Disposed16/7/2018AY 2010-11
M/S MRS. BECTOR FOOD SPECIALITIES LTD.,LUDHIANA vs DCIT, LUDHIANA
ITA 488/CHANDI/2017[2006-07]Status: Disposed16/7/2018AY 2006-07
TILOK TIRATH VIDYAWATI CHUTTANI CHARITABLE TRUST,CHANDIGARH vs ITO (E), CHANDIGARH
ITA 1683/CHANDI/2017[2013-14]Status: Disposed16/7/2018AY 2013-14
ITO, W-2, KHANNA vs SH. JASWINDER SINGH, LUDHIANA
ITA 1625/CHANDI/2017[2013-14]Status: Disposed16/7/2018AY 2013-14
