← All Benches

ITAT Chandigarh Bench

6,746 judgments

ACIT, C-5(1), CHANDIGARH vs M/S YGC PROJECTS LTD., CHANDIGARH

ITA 434/CHANDI/2018[2014-15]Status: Disposed11/7/2018AY 2014-15

SMT. VEENA KAPOOR,CHANDIGARH vs ITO, W-3(2), CHANDIGARH

ITA 293/CHANDI/2018[2014-15]Status: Disposed11/7/2018AY 2014-15

GOYAL KNITWEARS PVT. LTD.,LUDHIANA vs DCIT, CC-II, LUDHIANA

ITA 29/CHANDI/2018[2009-10]Status: Disposed11/7/2018AY 2009-10

M/S PRESTIGE INTERNATIONAL,PANCHKULA vs ADDL. CIT, PANCHKULA RANGE, PANCHKULA

ITA 208/CHANDI/2018[2011-12]Status: Disposed11/7/2018AY 2011-12

M/S ROYAL GARDEN,UNA vs ITO, UNA

ITA 524/CHANDI/2017[2012-13]Status: Disposed11/7/2018AY 2012-13

BACHITTAR SINGH CHANA,LUDHIANA vs ITO, W-V(1), LUDHIANA

ITA 1682/CHANDI/2017[2001-02]Status: Disposed11/7/2018AY 2001-02

DEEPAK GARG,PANCHKULA vs ACIT, PANCHKULA CIRCLE, PANCHKULA

ITA 1667/CHANDI/2017[2007-08]Status: Disposed11/7/2018AY 2007-08

SH. SUNIL KUMAR JAIN,RAJPURA vs ITO, WARD, RAJPURA

ITA 1640/CHANDI/2017[2013-14]Status: Disposed11/7/2018AY 2013-14

SH. SUNIL KUMAR JAIN,RAJPURA vs ITO, WARD, RAJPURA

ITA 1639/CHANDI/2017[2012-13]Status: Disposed11/7/2018AY 2012-13

SH. SANJEEV KUMAR JAIN,RAJPURA vs ITO, WARD, RAJPURA

ITA 1638/CHANDI/2017[2013-14]Status: Disposed11/7/2018AY 2013-14

SH. SANJEEV KUMAR JAIN,RAJPURA vs ITO, WARD, RAJPURA

ITA 1637/CHANDI/2017[2012-13]Status: Disposed11/7/2018AY 2012-13

DCIT, CC-I, CHANDIGARH vs M/S D.D. GLOBAL CAPITAL PVT. LTD., NEW DELHI

ITA 1610/CHANDI/2017[2012-13]Status: Disposed11/7/2018AY 2012-13

SH. PRABHJIT SINGH SIDHU,MOHALI vs DCIT, CIRCLE (INTL. TAXATION), CHANDIGARH

ITA 1601/CHANDI/2017[2009-10]Status: Disposed11/7/2018AY 2009-10

GAUSHALA TRUST SOCIETY,AMBALA CITY vs CIT(E), CHANDIGARH

ITA 1185/CHANDI/2017[2017-08]Status: Disposed11/7/2018AY 2017-08

ITO, MOHALI vs M/S GURU TEG BAHADUR ENGG. (P) LTD., MOHALI

ITA 1118/CHANDI/2016[2008-09]Status: Disposed11/7/2018AY 2008-09

SUKHMANI SOCIETY FOR CITIZEN SERVICES,BARNALA vs CIT (EXEMPTIONS), CHANDIGARH

ITA 866/CHANDI/2015[2015-16]Status: Disposed11/7/2018AY 2015-16

SH. SANJEEV BHARADWAJ,LUDHIANA vs ACIT, LUDHIANA

ITA 485/CHANDI/2014[2006-07]Status: Disposed11/7/2018AY 2006-07

SH. SANJEEV BHARADWAJ,LUDHIANA vs ACIT, LUDHIANA

ITA 483/CHANDI/2014[2003-04]Status: Disposed11/7/2018AY 2003-04

M/S SML ISUZU LTD.,CHANDIGARH vs ACIT, CHANDIGARH

ITA 1025/CHANDI/2014[2007-08]Status: Disposed11/7/2018AY 2007-08

M/S SML ISUZU LTD.,CHANDIGARH vs ACIT, CHANDIGARH

ITA 992/CHANDI/2013[2006-07]Status: Disposed11/7/2018AY 2006-07