← All Benches
ITAT Chandigarh Bench
6,746 judgments
DCIT, C-7, LUDHIANA vs M/S FRANKLIN LABORATORIES (INDIA) PVT. LTD., LUDHIANA
ITA 1095/CHANDI/2017[2013-14]Status: Disposed25/9/2018AY 2013-14
M/S B.K. ROPE STORE,LUDHIANA vs ITO, LUDHIANA
ITA 1368/CHANDI/2016[2007-08]Status: Disposed25/9/2018AY 2007-08
ITO, W-4, CHANDIGARH vs SANT RAM SHARMA, PANCHKULA
ITA 392/CHANDI/2018[2013-14]Status: Disposed24/9/2018AY 2013-14
M/S HERITAGE MARKETING,CHANDIGARH vs ITO, W-3(2), CHANDIGARH
ITA 284/CHANDI/2018[2013-14]Status: Disposed24/9/2018AY 2013-14
DCIT, CC-II, CHANDIGARH vs M/S CHANDIGARH DEVELOPERS PVT. LTD., CHANDIGARH
ITA 994/CHANDI/2017[2010-11]Status: Disposed24/9/2018AY 2010-11
SH. DHARAM PAL GANDHI,LUDHIANA vs ADDL. CIT, R-VI, LUDHIANA
ITA 335/CHANDI/2018[2008-09]Status: Disposed18/9/2018AY 2008-09
ACIT, SANGRUR vs M/S KRISHNA KRISHNA JEWELLERS AND INVESTMENT (P) LTD., SANGRUR
ITA 697/CHANDI/2016[2007-08]Status: Disposed7/9/2018AY 2007-08
SH. DINESH DUA,DELHI vs DCIT, CHANDIGARH
ITA 395/CHANDI/2016[2010-11]Status: Disposed7/9/2018AY 2010-11
SH.DINESH DUA,DELHI vs DCIT, CHANDIGARH
ITA 379/CHANDI/2016[2009-10]Status: Disposed7/9/2018AY 2009-10
SHRI DINESH DUA,DELHI vs DCIT, CHANDIGARH
ITA 378/CHANDI/2016[2007-08]Status: Disposed7/9/2018AY 2007-08
SH. JATINDER SINGH CHATTA vs ASSTT. DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 374/CHANDI/2016[2010-11]Status: Disposed7/9/2018AY 2010-11
SH. JATINDER SINGH CHATTA vs ASSTT. DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 372/CHANDI/2016[2008-09]Status: Disposed7/9/2018AY 2008-09
SH. MOHINDER SINGH SANGHERA vs ASSTT. DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 371/CHANDI/2016[2010-11]Status: Disposed7/9/2018AY 2010-11
SH. MOHINDER SINGH SANGHERA vs ASSTT. DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 369/CHANDI/2016[2008-09]Status: Disposed7/9/2018AY 2008-09
M/S PUNJAB HERITAGE & TOURISM PROMOTION BOARD,CHANDIGARH vs DCIT, CHANDIGARH
ITA 159/CHANDI/2015[2009-10]Status: Disposed7/9/2018AY 2009-10
M/S PUNJAB HERITAGE & TOURISM PROMOTION BOARD,CHANDIGARH vs ACIT, CHANDIGARH
ITA 157/CHANDI/2015[2007-08]Status: Disposed7/9/2018AY 2007-08
ACIT, C-4(1), CHANDIGARH vs M/S HIM OVERSEAS, CHANDIGARH
ITA 823/CHANDI/2018[2014-15]Status: Disposed4/9/2018AY 2014-15
SURINDER KUMAR SINGAL,CHANDIGARH vs ACIT, C-5(1), CHANDIGARH
ITA 73/CHANDI/2018[2008-09]Status: Disposed4/9/2018AY 2008-09
SH. CHITRANJAN AGGARWAL,CHANDIGARH vs ITO, W-2(1), CHANDIGARH
ITA 72/CHANDI/2018[2012-13]Status: Disposed4/9/2018AY 2012-13
M/S MAXOSYS LTD. (FORMERLY KNOWN AS NANO WEB TECH LIMITED),CHANDIGARH vs ACIT, C-3(1), CHANDIGARH
ITA 659/CHANDI/2018[2011-12]Status: Disposed4/9/2018AY 2011-12