← All Benches

ITAT Chandigarh Bench

6,746 judgments

ACIT, CHANDIGARH vs M/S PUNJAB STATE WAREHOUSING CORPORATION, CHANDIGARH

ITA 459/CHANDI/2006[1996-97]Status: Disposed4/10/2018AY 1996-97

M/S DOON VALLEY FINANCE AND LEASING LIMITED,KOLKATA vs PR. CIT, SHIMLA

ITA 1449/CHANDI/2017[2012-13]Status: Disposed3/10/2018AY 2012-13

SATISH KUMAR,KURUKSHETRA vs ITO, W-3, KURUKSHETRA

ITA 54/CHANDI/2018[2009-10]Status: Disposed3/10/2018AY 2009-10

M/S BANSAL ALLOYS & METALS PVT. LTD.,MANDI GOBINDGARH vs ACIT, MANDI GOBINDGARH

ITA 526/CHANDI/2018[2013-14]Status: Disposed3/10/2018AY 2013-14

ACIT, CIRCLE, PANCHKULA vs M/S PANCHKULA GOLF CLUB, PANCHKULA

ITA 463/CHANDI/2018[2014-15]Status: Disposed3/10/2018AY 2014-15

ASSTT.COMMISSIONER OF INCOME TAX, C-4(1), CHANDIGARH vs M/S SML ISUZU LIMITED, CHANDIGARH

ITA 441/CHANDI/2018[2013-14]Status: Disposed3/10/2018AY 2013-14

DCIT, C-6(1), MOHALI vs SH. LAKHWINDER SINGH PANAG, MOHALI

ITA 297/CHANDI/2018[2014-15]Status: Disposed3/10/2018AY 2014-15

SMT. BALJEET KAUR SEKHON,MOHALI vs DCIT, MOHALI

ITA 853/CHANDI/2017[2007-08]Status: Disposed3/10/2018AY 2007-08

DCIT, CIRCLE, PARWANOO vs M/ IND SPHINX PRECISION LTD., PARWANOO

ITA 1589/CHANDI/2017[2012-13]Status: Disposed3/10/2018AY 2012-13

SMT. DARSHAN DEVI,KAITHAL vs ITO, KAITHAL

ITA 408/CHANDI/2012[2007-08]Status: Disposed28/9/2018AY 2007-08

PARVEEN KUMAR,KAITHAL vs ITO, KAITHAL

ITA 407/CHANDI/2012[2007-08]Status: Disposed28/9/2018AY 2007-08

GLAXOSMITHKLINE ASIA (P) LTD.,GURGAON vs ACIT, CHANDIGARH

ITA 1323/CHANDI/2012[2003-04]Status: Disposed28/9/2018AY 2003-04

ACIT, LUDHIANA vs M/S IAA HOSPITAL (P) LTD., LUDHIANA

ITA 545/CHANDI/2017[2010-11]Status: Disposed26/9/2018AY 2010-11

M/S MOUNTAIN STEEL PVT. LTD.,CHANDIGARH vs ITO, W-1(3), CHANDIARH

ITA 1714/CHANDI/2017[2012-13]Status: Disposed26/9/2018AY 2012-13

SMT. KARAMJEET KAUR,LUDHIANA vs ITO, W-III(4), LUDHIANA

ITA 697/CHANDI/2018[2009-10]Status: Disposed25/9/2018AY 2009-10

DCIT, CIRCLE, PARWANOO vs M/S ADITYA INDUSTRIES, SIRMOUR

ITA 618/CHANDI/2018[2014-15]Status: Disposed25/9/2018AY 2014-15

M/S SIGMA CARTRONS PRIVATE LIMITED,LUDHIANA vs DCIT, LUDHIANA

ITA 662/CHANDI/2017[2011-12]Status: Disposed25/9/2018AY 2011-12

ITO, W-1, BARNALA vs SH. AVTAR SINGH, BARNALA

ITA 1453/CHANDI/2017[2009-10]Status: Disposed25/9/2018AY 2009-10

ITO, W-1, BARNALA vs SH. DARSHAN SINGH, BARNALA

ITA 1452/CHANDI/2017[2014-15]Status: Disposed25/9/2018AY 2014-15

M/S APHAJ GAUE SEWA ASHRAM,BARNALA vs CIT(E), CHANDIGARH

ITA 1159/CHANDI/2017[0000-00]Status: Disposed25/9/2018AY 0000-00