← All Benches
ITAT Chandigarh Bench
6,746 judgments
DCIT, C-4, LUDHIANA vs AARTI INTERNATIONAL LIMITED, LUDHIANA
ITA 1524/CHANDI/2017[2015-16]Status: Disposed11/10/2018AY 2015-16
MAHESH KUMAR SINGLA,PATIALA vs ACIT, PATIALA
ITA 267/CHANDI/2016[2009-10]Status: Disposed11/10/2018AY 2009-10
ACIT, PATIALA vs MAHESH KUMAR SINGLA, PATIALA
ITA 252/CHANDI/2016[2009-10]Status: Disposed11/10/2018AY 2009-10
M/S INTERNATIONAL CUSTOMER RELATED MANAGEMENT SERVICES PVT. LTD.,CHANDIGARH vs DCIT, C-6(1), MOHALI
ITA 450/CHANDI/2018[2008-09]Status: Disposed10/10/2018AY 2008-09
SH. GULSHAN PAHWA,LUDHIANA vs ITO, W-5(5), LUDHIANA
ITA 62/CHANDI/2018[2014-15]Status: Disposed9/10/2018AY 2014-15
M/S JAPSHI CHEM PHARMACEUTICALS,NALAGARH vs DCIT, CIRCLE, PARWANOO
ITA 529/CHANDI/2018[2013-14]Status: Disposed9/10/2018AY 2013-14
TAJINDER SINGH,CHANDIGARH vs ITO, W-5(3), CHANDIGARH
ITA 355/CHANDI/2018[2011-12]Status: Disposed9/10/2018AY 2011-12
DURLABH SINGH,SANGRUR vs ITO, WARD SUNAM HQ, SANGRUR
ITA 294/CHANDI/2018[2013-14]Status: Disposed9/10/2018AY 2013-14
M/S BCL HOMES LTD,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 473/CHANDI/2017[2012-13]Status: Disposed9/10/2018AY 2012-13
M/S BCL HOMES LTD,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 472/CHANDI/2017[2012-13]Status: Disposed9/10/2018AY 2012-13
BCL HOMES LTD,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 471/CHANDI/2017[2011-12]Status: Disposed9/10/2018AY 2011-12
M/S BCL HOMES LTD,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 470/CHANDI/2017[2010-11]Status: Disposed9/10/2018AY 2010-11
SMT. LATA JINDAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 1559/CHANDI/2017[2009-10]Status: Disposed9/10/2018AY 2009-10
SH. VIPIN GUPTA,SOLAN vs DCIT, CIRCLE, PARWANOO
ITA 684/CHANDI/2018[2014-15]Status: Disposed5/10/2018AY 2014-15
THE PUNJAB STATE CO-OPERATIVE BANK EMPLOYEES PENSION FUND TRUST,CHANDIGARH vs DCIT, CHANDIGARH
ITA 183/CHANDI/2017[2013-14]Status: Disposed5/10/2018AY 2013-14
SH. RAVINDER KUMAR GOYAL,SUNAM vs ITO, SUNAM HQ, SANGRUR
ITA 694/CHANDI/2018[2009-10]Status: Disposed4/10/2018AY 2009-10
ITO, W-2(5), CHANDIGARH vs M/S BASSI STEELS LTD., DERABASSI
ITA 587/CHANDI/2018[2004-05]Status: Disposed4/10/2018AY 2004-05
DCIT, CC-1, CHANDIGARH vs M/S PARABOLIC DRUGS LTD., CHANDIGARH
ITA 412/CHANDI/2018[2011-12]Status: Disposed4/10/2018AY 2011-12
JASBIR SINGH,PATIALA vs ITO, W-2, PATIALA
ITA 354/CHANDI/2018[2008-09]Status: Disposed4/10/2018AY 2008-09
ITO, NABHA vs M/S GOLDEN FOOD PRODUCTS, NABHA
ITA 282/CHANDI/2018[2013-14]Status: Disposed4/10/2018AY 2013-14
