SMT. LATA JINDAL,CHANDIGARH vs. DCIT, CC-1, CHANDIGARH

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ITA 1559/CHANDI/2017Status: DisposedITAT Chandigarh09 October 2018AY 2009-102 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal noted that the assessee did not wish to press the appeal and the revenue had no objection to its withdrawal. Therefore, the appeal was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against the order of the CIT(A) for the assessment year 2009-10. During the hearing, the assessee's authorized representative stated that the assessee did not wish to press the appeal.

What were the issues?

The primary issue was whether the assessee wished to proceed with the appeal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, CHANDIGARH

Before: SMT. DIVA SINGH, JM & Dr. B.R.R.KUMAR, AM

For Appellant: Shri Ashok Goyal
For Respondent: Smt. Chander Kanta, Sr.DR
Hearing: 27.09.2018Pronounced: 09.10.2018

आदेश/ORDER

PER DIVA SINGH The present appeal has been filed by the assessee assailing the correctness of the order dated 29.08.2017 of CIT (A) Gurgaon pertaining to 2009-10 assessment year.

2.

However, at the time of hearing, ld. AR relying upon the application filed on behalf of the assessee submitted that the assessee does not wish to press the present appeal. The ld. Sr.DR Ms. Chander Kanta on query stated that she has no objection to the withdrawal of the appeal of the assessee.

3.

In the light of the submissions of the parties before the Bench, appeal filed by the assessee is dismissed as withdrawn.

ITA 1559/CHD/2017 A.Y.2009-10 Page 2 of 2

Said order was pronounced in the Open Court at the time of

hearing itself.

4.

In the result, appeal of the assessee is dismissed as withdrawn. Order Pronounced in the Open Court on 09.10. 2018.

Sd/- Sd/-

( डा. बी.आर.आर. कुमार) (�दवा �संह ) (Dr. B.R.R. KUMAR) (DIVA SINGH) लेखा सद�य/ Accountant Member �या�यक सद�य/Judicial Member “पूनम” आदेश क� ��त�ल�प अ�े�षत/ Copy of the order forwarded to : अपीलाथ�/ The Appellant - 1. ��यथ�/ The Respondent - 2. आयकर आयु�त/ CIT 3. आयकर आयु�त (अपील)/ The CIT(A) 4. �वभागीय ��त�न�ध, आयकर अपील�य आ�धकरण, च�डीगढ़/ DR, ITAT, CHANDIGARH 5. गाड� फाईल/ Guard File 6. 7. आदेशानुसार/ By order, सहायक पंजीकार/ Assistant Registrar ITAT,Chandigarh.

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