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ITAT Chandigarh Bench

6,746 judgments

M/S COLOUR COTTEX PVT. LTD.,LUDHIANA vs ITO, W-5(2), LUDHIANA

ITA 1715/CHANDI/2017[2014-15]Status: Disposed22/10/2018AY 2014-15

SMT. SUREKHA THUKRAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 1713/CHANDI/2017[2011-12]Status: Disposed22/10/2018AY 2011-12

S.D.S. ELECTRONICS PRIVATE LIMITED,CHANDIGARH vs DCIT, CHANDIGARH

ITA 243/CHANDI/2018[2007-08]Status: Disposed18/10/2018AY 2007-08

M/S BROOKS LABORATORIES LTD vs INCOME TAX OFFICER, PANCHKULA

ITA 877/CHANDI/2016[2011-12]Status: Disposed18/10/2018AY 2011-12

INCOME TAX OFFICER, CHANDIGARH vs M/S JAGTU MAL KUNDAN LAL, CHANDIGARH

ITA 807/CHANDI/2017[2006-07]Status: Disposed17/10/2018AY 2006-07

M/S COTTON CARE EXPORTS PVT. LTD.,LUDHIANA vs ADDL. CIT, LUDHIANA

ITA 490/CHANDI/2013[2006-07]Status: Disposed17/10/2018AY 2006-07

M/S RPA DEVELOPERS,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 1022/CHANDI/2017[2008-09]Status: Disposed16/10/2018AY 2008-09

M/S CHITKARA EDUCATIONAL TRUST,CHANDIGARH vs DCIT, C-1, (E), CHANDIGARH

ITA 685/CHANDI/2018[2009-10]Status: Disposed16/10/2018AY 2009-10

JCIT, (OSD), C-1, (E), CHANDIGARH vs M/S CHITKARA EDUCATIONAL TRUST, CHANDIGARH

ITA 675/CHANDI/2018[2009-10]Status: Disposed16/10/2018AY 2009-10

ACIT, CIRCLE, PANCHKULA vs M/S JANAK GLOBAL RESOURCES PVT. LTD., PANCHKULA

ITA 470/CHANDI/2018[2014-15]Status: Disposed16/10/2018AY 2014-15

DCIT, C-6(1), MOHALI vs M/S INFOTEL SATCOM PVT. LTD., MOHALI

ITA 458/CHANDI/2018[2013-14]Status: Disposed16/10/2018AY 2013-14

DHARMINDER PACHISIA,AMBALA CITY vs DCIT, AMBALA

ITA 243/CHANDI/2017[2012-13]Status: Disposed16/10/2018AY 2012-13

M/S CHITKARA EDUCATIONAL TRUST,CHANDIGARH vs DCIT, C-1, (E), CHANDIGARH

ITA 1182/CHANDI/2017[2010-11]Status: Disposed16/10/2018AY 2010-11

M/S RPA DEVELOPERS,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 1026/CHANDI/2017[2013-14]Status: Disposed16/10/2018AY 2013-14

SH. D.P. SINGAL,CHANDIGARH vs DCIT, C-5(1), CHANDIGARH

ITA 492/CHANDI/2018[2007-08]Status: Disposed15/10/2018AY 2007-08

SH. AMIT JINDAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 1557/CHANDI/2017[2009-10]Status: Disposed15/10/2018AY 2009-10

SH. ASHOK JINDAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 1556/CHANDI/2017[2009-10]Status: Disposed15/10/2018AY 2009-10

SH. ARUN TREHAN,CHANDIGARH vs ACIT, C-5(1), CHANDIGARH

ITA 46/CHANDI/2018[2011-12]Status: Disposed11/10/2018AY 2011-12

DCIT, C-4, LUDHIANA vs M/S AARTI STEELS LIMITED, LUDHIANA

ITA 1619/CHANDI/2017[2008-09]Status: Disposed11/10/2018AY 2008-09

DCIT, C-4, LUDHIANA vs AARTI INTERNATIONAL LIMITED, LUDHIANA

ITA 1525/CHANDI/2017[2016-17]Status: Disposed11/10/2018AY 2016-17