← All Benches
ITAT Chandigarh Bench
6,746 judgments
DY COMMISSIONER OF INCOME TAX, CHANDIGARH vs M/S DISTRICT MANAGER PUNJAB,
ITA 1314/CHANDI/2016[2014-15]Status: Disposed30/10/2018AY 2014-15
DY COMMISSIONER OF INCOME TAX, CHANDIGARH vs M/S DISTRICT MANAGER PUNJAB, SANGRUR
ITA 1313/CHANDI/2016[2013-14]Status: Disposed30/10/2018AY 2013-14
DY COMMISSIONER OF INCOME TAX, CHANDIGARH vs M/S DISTRICT MANAGER PUNJAB, SANGRUR
ITA 1312/CHANDI/2016[2012-13]Status: Disposed30/10/2018AY 2012-13
ITO (TDS), PATIALA vs THE DISTT. MANAGER, FATEHGARH SAHIB
ITA 1310/CHANDI/2016[2013-14]Status: Disposed30/10/2018AY 2013-14
ITO (TDS), PATIALA vs THE DISTT. MANAGER, FATEHGARH SAHIB
ITA 1309/CHANDI/2016[2012-13]Status: Disposed30/10/2018AY 2012-13
ITO, CHANDIGARH vs THE MANAGER DISTT. OFFICE, MOHALI
ITA 1242/CHANDI/2016[2013-14]Status: Disposed30/10/2018AY 2013-14
ITO, CHANDIGARH vs THE MANAGER DISTT. OFFICE, MOHALI
ITA 1241/CHANDI/2016[2012-13]Status: Disposed30/10/2018AY 2012-13
ITO, JAGARON vs SH. HARPREET SINGH, JAGARON
ITA 1040/CHANDI/2016[2011-12]Status: Disposed30/10/2018AY 2011-12
DCIT, CHANDIGARH vs KAMESH BHARGAVA HOSPITAL AND RESEARCH CENTRE (P) LTD., CHANDIGARH
ITA 32/CHANDI/2014[2007-08]Status: Disposed30/10/2018AY 2007-08
DCIT, CHANDIGARH vs M/S KAMESH BHARGAVA HOSPITAL AND RESEARCH CENTRE (P) LTD., CHANDIGARH
ITA 31/CHANDI/2014[2006-07]Status: Disposed30/10/2018AY 2006-07
DCIT, CIRCLE, PARWANOO vs M/S JAI JAWALA STEELS PVT. LTD., SANSIWALA
ITA 624/CHANDI/2018[2014-15]Status: Disposed29/10/2018AY 2014-15
DCIT, CIRCLE, PARWANOO vs M/S RUBYKON MANUFACTURING CO., KALA AMB
ITA 617/CHANDI/2018[2014-15]Status: Disposed29/10/2018AY 2014-15
SH. SUKHWANT SINGH,CHANDIGARH vs ACIT, CHANDIGARH
ITA 448/CHANDI/2017[2013-14]Status: Disposed29/10/2018AY 2013-14
SH. SUKHWINDER SINGH,LUDHIANA vs ITO, LUDHIANA
ITA 372/CHANDI/2017[2010-11]Status: Disposed29/10/2018AY 2010-11
SH. RUPINDER PAL SINGH,LUDHIANA vs ITO, W-II(2), LUDHIANA
ITA 1699/CHANDI/2017[2009-10]Status: Disposed29/10/2018AY 2009-10
AMANPREET SINGH,LUDHIANA vs ACIT, LUDHIANA
ITA 912/CHANDI/2016[2012-13]Status: Disposed29/10/2018AY 2012-13
DCIT, LUDHIANA vs SH. JAGMOHAN SINGH, LUDHIANA
ITA 108/CHANDI/2012[2008-09]Status: Disposed29/10/2018AY 2008-09
ITO, WARD SAMANA AT, PATIALA vs M/S PICCADILY SUGAR AND ALLIED INDUSTRIES, PATRAN
ITA 784/CHANDI/2018[2010-11]Status: Disposed22/10/2018AY 2010-11
INDU PRABHAKAR,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 20/CHANDI/2018[2008-09]Status: Disposed22/10/2018AY 2008-09
DCIT, PATIALA vs M/S STANDARD CORPORATION INDIA LTD., BARNALA
ITA 919/CHANDI/2017[2013-14]Status: Disposed22/10/2018AY 2013-14
