← All Benches
ITAT Chandigarh Bench
6,746 judgments
DCIT, TDS, CHANDIGARH vs M/S PUNJAB STATE CIVIL SUPPLY CORPN. LTD., SIRHIND
ITA 320/CHANDI/2018[2013-14]Status: Disposed30/10/2018AY 2013-14
DCIT, TDS, CHANDIGARH vs M/S PUNJAB STATE GRAINS PROCUREMENT CORP. LTD., PATIALA
ITA 319/CHANDI/2018[2013-14]Status: Disposed30/10/2018AY 2013-14
DCIT, TDS, CHANDIGARH vs M/S PUNJAB STATE GRAINS PROCUREMENT CORP. LTD., PATIALA
ITA 318/CHANDI/2018[2012-13]Status: Disposed30/10/2018AY 2012-13
DCIT (TDS), CHANDIGARH vs M/S PUNJAB STATE GRAINS PROCUREMENT CORP. LTD., FATEHGARH SAHIB
ITA 317/CHANDI/2018[2013-14]Status: Disposed30/10/2018AY 2013-14
DCIT (TDS), CHANDIGARH vs M/S PUNJAB STATE GRAINS PROCUREMENT CORP. LTD., FATEHGARH SAHIB
ITA 316/CHANDI/2018[2012-13]Status: Disposed30/10/2018AY 2012-13
THE PUNJAB STATE COOPERATIVE SUPPLY,ROPAR vs ACIT, CHANDIGARH
ITA 669/CHANDI/2017[2012-13]Status: Disposed30/10/2018AY 2012-13
ACIT, LUDHIANA vs M/S KAUR SAIN SPINNERS LTD., LUDHIANA
ITA 612/CHANDI/2017[2010-11]Status: Disposed30/10/2018AY 2010-11
ACIT, LUDHIANA vs M/S KAUR SAIN SPINNERS LTD., LUDHIANA
ITA 611/CHANDI/2017[2009-10]Status: Disposed30/10/2018AY 2009-10
DCIT, LUDHIANA vs M/S IOL CHEMICALS & PHARMACEUTICALS LTD., LUDHIANA
ITA 61/CHANDI/2017[2007-08]Status: Disposed30/10/2018AY 2007-08
M/S SHOGHI COMMUNICATIONS LTD.,SHIMLA vs DCIT, SHIMLA
ITA 506/CHANDI/2017[2004-05]Status: Disposed30/10/2018AY 2004-05
DCIT, SHIMLA vs M/S HOTEL LANDMARK, SHIMLA
ITA 419/CHANDI/2017[2013-14]Status: Disposed30/10/2018AY 2013-14
THE ASSISTANT GENERAL MANAGER (F&A) (PERSONAL RESPONSIBLE),SHIMLA vs ITO (TDS), SHIMLA
ITA 1425/CHANDI/2017[2013-14]Status: Disposed30/10/2018AY 2013-14
THE ASSISTANT GENERAL MANAGER (F&A) (PERSONAL RESPONSIBLE),SHIMLA vs ITO (TDS), SHIMLA
ITA 1424/CHANDI/2017[2011-12]Status: Disposed30/10/2018AY 2011-12
M/S SRI DASHMESH ACADEMY TRUST,ROPAR vs CIT(E), CHANDIGARH
ITA 1257/CHANDI/2017[0000-00]Status: Disposed30/10/2018AY 0000-00
DEPUTY COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S AKAL SPRINGS LIMITED, LUDHIANA
ITA 744/CHANDI/2016[2004-05]Status: Disposed30/10/2018AY 2004-05
ITO (TDS-2), CHANDIGARH vs M/S PUNJAB STATE GRAINS PROCUREMENT CORP. LTD., MOHALI
ITA 686/CHANDI/2016[2013-14]Status: Disposed30/10/2018AY 2013-14
ITO (TDS-2), CHANDIGARH vs M/S PUNJAB STATE GRAINS PROCUREMENT CORP. LTD., MOHALI
ITA 685/CHANDI/2016[2012-13]Status: Disposed30/10/2018AY 2012-13
DCIT, SHIMLA vs M/S HOTEL LANDMARK, SHIMLA
ITA 61/CHANDI/2016[2011-12]Status: Disposed30/10/2018AY 2011-12
DCIT, MANDI GOBINDGARH vs M/S C.S. CASTINGS PVT. LTD., MANDI GOBINDGARH
ITA 333/CHANDI/2016[2011-12]Status: Disposed30/10/2018AY 2011-12
ACIT (TDS), CHANDIGARH vs M/S PUNJAB STATE GRAIN PROCUREMENT CORP. LTD., BARNALA
ITA 162/CHANDI/2016[2012-13]Status: Disposed30/10/2018AY 2012-13
