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ITAT Chandigarh Bench

6,746 judgments

SH.RAJINDER MITTAL,PANCHKULA vs ACIT, CHANDIGARH

ITA 238/CHANDI/2014[2006-07]Status: Disposed29/3/2019AY 2006-07

M/S SJVN LTD. ( FORMERLY SATLUJ JAL VIDYUT NIGAM LIMITED),SHIMLA vs DCIT, CIRCLE, SHIMLA

ITA 835/CHANDI/2018[2014-15]Status: Disposed28/3/2019AY 2014-15

M/S SJVN LTD. ( FORMERLY SATLUJ JAL VIDYUT NIGAM LIMITED),SHIMLA vs DCIT, CIRCLE, SHIMLA

ITA 834/CHANDI/2018[2013-14]Status: Disposed28/3/2019AY 2013-14

ACIT, CIRCLE, SHIMLA vs M/S SATLUJ JAL VIDYUT NIGAM LIMITED, SHIMLA

ITA 827/CHANDI/2018[2014-15]Status: Disposed28/3/2019AY 2014-15

DARYODHAN SINGH,LUDHIANA vs ITO, W-3(2), LUDHIANA

ITA 733/CHANDI/2018[2013-14]Status: Disposed28/3/2019AY 2013-14

PENSION & GRATUITY FUND TRUST, HP BOARD OF SCHOOL EDUCATION,DHARAMSHALA vs ACIT, (EXEMPTIONS), C-2, CHANDIGARH

ITA 70/CHANDI/2018[2013-14]Status: Disposed28/3/2019AY 2013-14

SH. KABIR SODHI,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 1300/CHANDI/2018[2011-12]Status: Disposed20/3/2019AY 2011-12

DCIT, CHANDIGARH vs SMT. JASWANT KAUR, MOHALI

ITA 54/CHANDI/2017[2011-12]Status: Disposed20/3/2019AY 2011-12

DCIT, CHANDIGARH vs SMT. JASWANT KAUR, MOHALI

ITA 51/CHANDI/2017[2007-08]Status: Disposed20/3/2019AY 2007-08

DCIT, CHANDIGARH vs SH. PARAMJIT SINGH, MOHALI

ITA 50/CHANDI/2017[2011-12]Status: Disposed20/3/2019AY 2011-12

DCIT, CHANDIGARH vs SH. PARAMJIT SINGH, MOHALI

ITA 48/CHANDI/2017[2008-09]Status: Disposed20/3/2019AY 2008-09

DCIT, CHANDIGARH vs SMT. MANJIT KAUR, CHANDIGARH

ITA 45/CHANDI/2017[2008-09]Status: Disposed20/3/2019AY 2008-09

DCIT, CHANDIGARH vs SH. KULWANT SINGH, MOHALI

ITA 44/CHANDI/2017[2012-13]Status: Disposed20/3/2019AY 2012-13

DCIT, CHANDIGARH vs SH. KULWANT SINGH, MOHALI

ITA 387/CHANDI/2017[2011-12]Status: Disposed20/3/2019AY 2011-12

M/S AUSTER AGRO TRADERS PVT. LTD.,LUDHIANA vs ITO, W-6(1), LUDHIANA

ITA 1645/CHANDI/2017[2014-15]Status: Disposed20/3/2019AY 2014-15

M/S AWARD AGRO TRADERS PVT. LTD.,LUDHIANA vs ITO, W-6(1), LUDHIANA

ITA 1644/CHANDI/2017[2014-15]Status: Disposed20/3/2019AY 2014-15

M/S ACCESS AGRO SEEDS PVT. LTD.,LUDHIANA vs ITO, W-6(1), LUDHIANA

ITA 1643/CHANDI/2017[2014-15]Status: Disposed20/3/2019AY 2014-15

ASSTT.COMMISSIONER OF INCOME TAX, C-4(1), CHANDIGARH vs M/S SML ISUZU LIMITED, CHANDIGARH

ITA 1425/CHANDI/2018[2015-16]Status: Disposed20/3/2019AY 2015-16

ASSTT.COMMISSIONER OF INCOME TAX, C-4(1), CHANDIGARH vs M/S SML ISUZU LIMITED, CHANDIGARH

ITA 1424/CHANDI/2018[2014-15]Status: Disposed20/3/2019AY 2014-15

IQBAL SINGH,CHANDIGARH vs ITO, MOHALI

ITA 340/CHANDI/2017[2009-10]Status: Disposed13/3/2019AY 2009-10