← All Benches
ITAT Chandigarh Bench
6,746 judgments
BALWINDER SINGH,KURUKSHETRA vs ITO, W-1, KURUKSHETRA
ITA 1232/CHANDI/2018[2010-11]Status: Disposed12/3/2019AY 2010-11
ACIT, C-5(1), CHANDIGARH vs M/S SHREE NAINA CONTAINERS INC., CHANDIGARH
ITA 858/CHANDI/2018[2014-15]Status: Disposed12/3/2019AY 2014-15
ACIT, C-5(1), CHANDIGARH vs M/S SHREE NAINA CONTAINERS INC., CHANDIGARH
ITA 854/CHANDI/2018[2010-11]Status: Disposed12/3/2019AY 2010-11
SH. GURINDERJIT SINGH,SIRHIND vs DCIT, CIRCLE, MANDI GOBINGARH
ITA 972/CHANDI/2018[2010-11]Status: Disposed11/3/2019AY 2010-11
KARAN PAL SINGH,MOHALI vs ITO, W-6(2), MOHALI
ITA 872/CHANDI/2018[2014-15]Status: Disposed11/3/2019AY 2014-15
DHARAM SINGH RAWAT,MOHALI vs ITO, W-6(3), MOHALI
ITA 871/CHANDI/2018[2014-15]Status: Disposed11/3/2019AY 2014-15
RAJESHWAR SHARMA,MOHALI vs ITO, W-6(2), MOHALI
ITA 870/CHANDI/2018[2014-15]Status: Disposed11/3/2019AY 2014-15
THE JYOTI CO-OPERATIVE NON AGRICULTURE THRIFT AND CREDIT SOCIETY LTD.,PAONTA SAHIB vs ITO, NAHAN
ITA 1296/CHANDI/2018[2012-13]Status: Disposed11/3/2019AY 2012-13
SMT. GINNI GOEL,SHIMLA vs DCIT, CC-II, CHANDIGARH
ITA 1066/CHANDI/2018[2010-11]Status: Disposed11/3/2019AY 2010-11
SHRI ACHAL JAIN,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH
ITA 1038/CHANDI/2017[2010-11]Status: Disposed11/3/2019AY 2010-11
ACIT, LUDHIANA vs M/S VARDHMAN YARNS & THREADS LIMITED, LUDHIANA
ITA 2/CHANDI/2014[2009-10]Status: Disposed11/3/2019AY 2009-10
VARDHMAN YARNS & THREADS LTD.,LUDHIANA vs DCIT, LUDHIANA
ITA 1159/CHANDI/2013[2009-10]Status: Disposed11/3/2019AY 2009-10
ACIT, LUDHIANA vs M/S VARDHMAN YARNS & THREADS LIMITED, LUDHIANA
ITA 569/CHANDI/2012[2008-09]Status: Disposed11/3/2019AY 2008-09
VARDHMAN YARNS & THREADS LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 530/CHANDI/2012[2008-09]Status: Disposed11/3/2019AY 2008-09
SH. SURMUKH SINGH,MOHALI vs ITO, W-6(4), MOHALI
ITA 1220/CHANDI/2018[2011-12]Status: Disposed6/3/2019AY 2011-12
SUKHWINDER SINGH & SONS (HUF),LEHRAGAGGA vs ITO, WARD, SUNAM HQ, SANGRUR
ITA 1205/CHANDI/2018[2003-04]Status: Disposed6/3/2019AY 2003-04
GURTEJ SINGH L/H LT. AVTAR SINGH,PANCHKULA vs ITO, PANCHKULA
ITA 1103/CHANDI/2016[2007-08]Status: Disposed1/3/2019AY 2007-08
M/S HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD.,CHANDIGARH vs DCIT, CIRCLE, PANCHKULA
ITA 863/CHANDI/2018[2014-15]Status: Disposed28/2/2019AY 2014-15
ACIT, CIRCLE, PANCHKULA vs M/S HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD., CHANDIGARH
ITA 740/CHANDI/2018[2014-15]Status: Disposed28/2/2019AY 2014-15
SH. JASBIR SINGH ANAND,JADADHRI vs ACIT, CPC (TDS), GHAZIABAD
ITA 185/CHANDI/2018[2015-16]Status: Disposed28/2/2019AY 2015-16
