SH. GURINDERJIT SINGH,SIRHIND vs. DCIT, CIRCLE, MANDI GOBINGARH

- 4. In view of the above, the appeal of the assessee is dismissed 'not pressed'. - 4. In the result, the appeal of the assessee is dismissed.

(Order Pronounced in the Court on 11.03.2019)

Sd/-

(एन.के . सैनी/ N.K. SAINI) उपा य/ VICE PRESIDENT

Dated : 11.03.2019

"आर.के ."

आदेश क तलप अेषत/ Copy of the order forwarded to :

- 1. अपीलाथ/ The Appellant - 2. यथ/ The Respondent - 3. आयकर आयतु / CIT - 4. आयकर आयतु (अपील)/ The CIT(A) - 5. वभागीय त नध, आयकर अपील!य आधकरण, च\$डीगढ़/ DR, ITAT, CHANDIGARH - 6. गाड'फाईल/ Guard File

आदेशानसार ु / By order, सहायक पंजीकार/ Assistant Registrar