M/S AUSTER AGRO TRADERS PVT. LTD.,LUDHIANA vs. ITO, W-6(1), LUDHIANA

आदेश/ORDER PER BENCH: The present appeals have been filed by different assessees against separate orders of the Principal

2 ITA Nos.1643 to 1645/Chd/2017 A.Ys 2014-15

Commissioner of Income Tax-3, Ludhiana (in short ‘Pr. CIT)

all dated 29.9.2017 passed u/s 263 of the Income Tax Act,

1961 (hereinafter referred to as ‘Act’).

2 . E a r l i e r t h e a b o v e a p p e a l s o f t h e a s s e s s e e s w e r e

d i s m i s s e d f o r n o n p r o s e c u t i o n b y t h e T r i b u n a l v i d e

s e p a r a t e o r d e r s d a t e d 1 7 . 4 . 2 0 1 8 a n d t h e s a m e w e r e

r e c a l l e d v i d e c o n s o l i d a t e d o r d e r d a t e d 1 5 . 1 . 2 0 1 9

p a s s e d i n M A N o . 1 8 0 , 1 8 1 & 1 8 2 / C h d / 2 0 1 8 . H e n c e ,

t h e p r e s e n t a p p e a l s b e f o r e u s .

I t w a s c o m m o n g r o u n d t h a t t h e i s s u e i n v o l v e d i n

a l l t h e a b o v e a p p e a l s w e r e i d e n t i c a l . T h e y w e r e

t h e r e f o r e h e a r d t o g e t h e r a n d a r e b e i n g d i s p o s e d o f f b y

t h i s c o n s o l i d a t e d o r d e r f o r t h e s a k e o f c o n v e n i e n c e .

3 . A t t h e o u t s e t i t s e l f , t h e L d . c o u n s e l f o r a s s e s s e e

i n v i t e d o u r a t t e n t i o n t o t h e i m p u g n e d o r d e r s o f t h e

L d . P r i n c i p a l P r . C I T p a s s e d u / s 2 6 3 o f t h e A c t a n d

p o i n t e d o u t t h a t t h e s a i d o r d e r s w e r e a l l e x - p a r t e

o r d e r s . T h e L d . c o u n s e l f o r a s s e s s e e s u b m i t t e d t h a t

t h e a s s e s s e e c o u l d n o t b e r e p r e s e n t e d b e f o r e t h e L d .

P r . C I T , b e c a u s e o f t h e r e a s o n t h a t t h e a d d r e s s a t

w h i c h a l l n o t i c e s w e r e s e r v e d , i . e . H . N o . 3 9 , D e f e n c e

C o l o n y , B . R . S N a g a r , L u d h i a n a , w a s l o c k e d a n d t h e

p e r s o n l o o k i n g a f t e r a l l f i n a n c i a l a n d l i t i g a t i o n

m a t t e r s w a s b e h i n d b a r s d u r i n g t h e p e r i o d t h e

p r o c e e d i n g s w e r e u n d e r t a k e n u / s 2 6 3 , d u e t o

i n v e s t i g a t i o n s t a r t e d o n h i m b y t h e P u n j a b V i g i l a n c e

B u r e a u . I t w a s s t a t e d t h a t t h e f i n a n c i a l a f f a i r s

3 ITA Nos.1643 to 1645/Chd/2017 A.Ys 2014-15

i n c l u d i n g i n c o m e t a x m a t t e r s a n d l i t i g a t i o n o f t h e

a s s e s s e e c o m p a n y w a s b e i n g l o o k e d a f t e r b y S h r i

S u r i n d e r P a l S i n g h , w h o w a s t h e h u s b a n d o f t h e

d i r e c t o r o f t h e a s s e s s e e c o m p a n y M s . M a n d e e p K a u r .

T h a t b e g i n n i n g f r o m J u n e , 2 0 1 7 t o t i l l d a t e t h e

p r e m i s e s w e r e l o c k e d a n d S h S i n g h w a s b e h i n d b a r s

i n t h i s p e r i o d . A d u l y s w o r n a f f i d a v i t o f t h e d i r e c t o r

o f t h e a s s e s s e e c o m p a n y s t a t i n g t h e a b o v e f a c t s o n

o a t h w a s p l a c e d b e f o r e u s . I t w a s a l s o p o i n t e d o u t i n

t h e a p p e a l o f a n o t h e r c o m p a n y b e l o n g i n g t o t h e g r o u p

i . e . M / s A K M E C r u s h e r s & B u i l d e r s P v t . L t d . V s . I T O

i n I T A N o . 1 6 6 2 / C h d / 2 0 1 7 , t h e I . T . A . T . , h a d a f t e r

c o n s i d e r i n g i d e n t i c a l s u b m i s s i o n s m a d e b e f o r e i t ,

r e s t o r e d t h e m a t t e r b a c k t o t h e P r . C I T f o r d e c i s i o n

a f r e s h i n a c c o r d a n c e w i t h l a w . C o p y o f t h e o r d e r w a s

p l a c e d b e f o r e u s .

4 . T h e L d . D R d i d n o t o b j e c t t o t h e a b o v e r e q u e s t o f

t h e a s s e s s e e a n d f a i r l y c o n c e d e d t h a t i n t h e c a s e o f

A K M E C r u s h e r s ( s u p r a ) t h e I T A T h a d r e s t o r e d t h e

i s s u e b a c k t o t h e L d . P r . C I T i n i d e n t i c a l f a c t s a n d

c i r c u m s t a n c e s . H e t h o u g h r e l i e d u p o n t h e o r d e r o f t h e

P r . C I T .

5 . C o n s i d e r i n g t h e a b o v e s u b m i s s i o n s o f t h e L d .

c o u n s e l f o r a s s e s s e e t h a t t h e a s s e s s e e d u e t o

u n a v o i d a b l e c i r c u m s t a n c e s w a s u n a b l e t o r e p r e s e n t

i t s e l f i n t h e p r o c e e d i n g s b e f o r e t h e L d . P r . C I T,

b e c a u s e t h e h u s b a n d o f t h e D i r e c t o r o f t h e c o m p a n y

4 ITA Nos.1643 to 1645/Chd/2017 A.Ys 2014-15

w h o w a s l o o k i n g a f t e r t h e f i n a n c i a l a n d i n c o m e t a x

m a t t e r s o f t h e a s s e s s e e c o m p a n y w a s b e h i n d t h e b a r s

d u r i n g t h e s a i d p e r i o d , w e h o l d , t h a t t h e i n t e r e s t o f j u s t i c e w i l l b e s e r v e d i f t h e i m p u g n e d o r d e r o f t h e L d .

P r . C I T i s s e t a s i d e a n d t h e m a t t e r i s r e s t o r e d t o t h e

f i l e o f t h e L d . P r . C I T f o r f r e s h d e c i s i o n i n a c c o r d a n c e

w i t h l a w . T h e L d . c o u n s e l f o r a s s e s s e e h a s o r a l l y s t a t e d b e f o r e u s t h a t n o t i c e s n o w b e s e n t a t t h e

a d d r e s s o f t h e c o u n s e l o f t h e a s s e s s e e a s s t a t e d i n

F o r m 3 6 , b e i n g t h e f o r m i n w h i c h a p p e a l i s f i l e d t o t h e

I . T . A . T . s i n c e t h e h u s b a n d o f t h e D i r e c t o r i s s t i l l b e h i n d t h e b a r s . I t w a s a l s o s t a t e d t h a t t h e a s s e s s e e

i s n o w i n a p o s i t i o n t o b e r e p r e s e n t e d b e f o r e t h e

I . T . A . T . d e s p i t e t h e a b o v e f a c t . A c c o r d i n g l y , t h e

R e v e n u e i s d i r e c t e d t o t a k e n o t e o f t h e a b o v e a n d r e d e c i d e t h e i s s u e a f r e s h a f t e r g i v i n g p r o p e r

o p p o r t u n i t y o f h e a r i n g t o t h e a s s e s s e e . W e m a y a d d

t h a t t h e a s s e s s e e w i l l c o o p e r a t e a n d w i l l n o t

c o n t r i b u t e t o a n y u n n e c e s s a r y a d j o u r n m e n t i n t h e

c a s e .

Sd/- Sd/- �दवा �संह अ�नपूणा� गु�ता ANNAPURNA GUPTA) (DIVA SINGH) �याय�क सद�य/Judicial Member लेखा सद�य/Accountant Member �दनांक /Dated: 20th ……. March, 2019 *रती*

5 ITA Nos.1643 to 1645/Chd/2017 A.Ys 2014-15

आदेश क� ��त�ल�प अ�े�षत/ Copy of the order forwarded to : 1. अपीलाथ�/ The Appellant 2. ��यथ�/ The Respondent 3. आयकर आयु�त/ CIT 4. आयकर आयु�त (अपील)/ The CIT(A) 5. �वभागीय ��त�न�ध, आयकर अपील�य आ�धकरण, च�डीगढ़/ DR, ITAT, CHANDIGARH 6. गाड� फाईल/ Guard File

आदेशानुसार/ By order, सहायक पंजीकार/ Assistant Registrar