← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S DESH BHAGAT MEMORIAL EDUCATIONAL TRUST,CHANDIGARH vs DCIT, CHANDIGARH
ITA 715/CHANDI/2017[2013-14]Status: Disposed28/10/2020AY 2013-14
M/S DESH BHAGAT MEMORIAL EDUCATIONAL TRUST,CHANDIGARH vs DCIT, CHANDIGARH
ITA 404/CHANDI/2017[2008-09]Status: Disposed28/10/2020AY 2008-09
M/S WALAITI RAM MADAN LAL,PATIALA vs DCIT-CC, PATIALA
ITA 156/CHANDI/2020[2017-18]Status: Disposed26/10/2020AY 2017-18
SHRI SANJAY BAJAJ,LUDHAINA vs DCIT,CENTRAL CIRCLE-III, LUDHIANA
ITA 1123/CHANDI/2019[2016-17]Status: Disposed26/10/2020AY 2016-17
SHRI SANJAY BAJAJ,LUDHIANA vs DCIT-CC-III, LUDHIANA
ITA 1122/CHANDI/2019[2015-16]Status: Disposed26/10/2020AY 2015-16
M/S PUNJAB DISTILLERS & BOTTLERS (P) LTD.,CHANDIGARH vs DCIT, LUDHIANA
ITA 780/CHANDI/2017[2006-07]Status: Disposed26/10/2020AY 2006-07
FREDOM FIGHTER BABA GURMUKH SINGH EDUCATIONAL WELFARE SOCIETY,BARNALA vs CIT(E), CHANDIGARH
ITA 952/CHANDI/2019[2019-20]Status: Disposed22/10/2020AY 2019-20
JASWINDER SINGH,YAMUNANAGAR vs ITO, W-5, YAMUNANAGAR
ITA 833/CHANDI/2019[2008-09]Status: Disposed22/10/2020AY 2008-09
M/S YASHODHA MOTORS PVT. LTD.,PATIALA vs ACIT, CIRCLE, PATIALA
ITA 1601/CHANDI/2019[2016-17]Status: Disposed22/10/2020AY 2016-17
SH. CHARAN SINGH,PANCHKULA vs ITO, W-1, PAMCHKULA
ITA 1164/CHANDI/2019[2012-13]Status: Disposed22/10/2020AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE, PANCHKULA vs M/S HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA
ITA 890/CHANDI/2019[2015-16]Status: Disposed21/10/2020AY 2015-16
DR. PANKAJ KHULLAR,SOLAN vs ITO, W-2, SHIMLA
ITA 1488/CHANDI/2019[2008-09]Status: Disposed21/10/2020AY 2008-09
SHRI HARISH GOYAL,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1378/CHANDI/2019[2015-16]Status: Disposed21/10/2020AY 2015-16
SHRI SANJAY KUMAR SHARMA,LUDHIANA vs DCIT, C-6, LUDHIANA
ITA 1249/CHANDI/2019[2014-15]Status: Disposed21/10/2020AY 2014-15
SH. AASHISH ARORA,LUDHIANA vs ITO, W-3(2), LUDHIANA
ITA 595/CHANDI/2019[2013-14]Status: Disposed16/10/2020AY 2013-14
HARDEEP SINGH,CHANDIGARH vs ITO, W-4(4), CHANDIGARH
ITA 1609/CHANDI/2019[2015-16]Status: Disposed16/10/2020AY 2015-16
GURUDWARA LANGAR SAHIB PARBHANDHAK COMMITTEE,SANGRUR vs CIT(EXEMPTION), CHANDIGARH
ITA 1120/CHANDI/2019[2018-19]Status: Disposed16/10/2020AY 2018-19
SH. ASHOK KUMAR OSWAL (DECEASED) THROUGH MRS. MANJU OSWAL (LEGAL HEIR),LUDHIANA vs DCIT, C-7, LUDHIANA
ITA 1418/CHANDI/2019[2015-16]Status: Disposed15/10/2020AY 2015-16
SHRI ADISH OSWAL,LUDHIANA vs DCIT, C-7, LUDHIANA
ITA 1417/CHANDI/2019[2015-16]Status: Disposed15/10/2020AY 2015-16
SH RAMESH KUMAR DUDANI,MOHALI vs DCIT,CIRCLE -6(1), MOHALI
ITA 1146/CHANDI/2019[2011-12]Status: Disposed15/10/2020AY 2011-12
