← All Benches

ITAT Chandigarh Bench

6,746 judgments

M/S ISGEC HEAVY ENGINEERING LTD.,YAMUNANAGAR vs DCIT, CIRCLE, YAMUNANAGAR

ITA 797/CHANDI/2019[2014-15]Status: Disposed13/10/2020AY 2014-15

JAGJIT KAUR,PATIALA vs ITO, CHANDIGARH

ITA 1037/CHANDI/2019[2010-11]Status: Disposed13/10/2020AY 2010-11

SHRI PRITAM SINGH,RAIKOT vs ITO, W-2, JAGRAON

ITA 1587/CHANDI/2019[2011-12]Status: Disposed8/10/2020AY 2011-12

DCIT, C-1 (E), CHANDIGARH vs M/S IMPROVEMENT TRUST, PATIALA

ITA 847/CHANDI/2019[2014-15]Status: Disposed7/10/2020AY 2014-15

DCIT, (E), C-1, CHANDIGARH vs THE PATIALA IMPROVEMENT TRUST, PATIALA

ITA 164/CHANDI/2019[2015-16]Status: Disposed7/10/2020AY 2015-16

SRI GURU RAAJ SEWA ASHRAM TRUST,CHANDIGARH vs CIT(E), CHANDIGARH

ITA 1558/CHANDI/2019[2019-20]Status: Disposed7/10/2020AY 2019-20

JCIT (OSD), (EXEMPTIONS), C-1, CHANDIGARH vs PATIALA IMPROVEMENT TRUST, PATIALA

ITA 468/CHANDI/2018[2013-14]Status: Disposed7/10/2020AY 2013-14

SHRI PIARA SINGH,MOHALI vs ITO- WARD 6(3), MOHALI

ITA 20/CHANDI/2020[2013-14]Status: Disposed1/10/2020AY 2013-14

DCIT, CIRCLE, PARWANOO vs M/S UNIVERSAL PRINT O PACK, KISHANPURA

ITA 1360/CHANDI/2019[2011-12]Status: Disposed1/10/2020AY 2011-12

DCIT, C-1(1), CHANDIGARH vs M/S JOSHI AUTOMOTIVE PVT. LTD., CHANDIGARH

ITA 1444/CHANDI/2019[2014-15]Status: Disposed30/9/2020AY 2014-15

DCIT, C-1(1), CHANDIGARH vs M/S KHANDELIA UDYOG PVT. LTD., CHANDIGARH

ITA 1443/CHANDI/2019[2013-14]Status: Disposed30/9/2020AY 2013-14

SHRI BHUWAN GOYAL,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 1385/CHANDI/2019[2017-18]Status: Disposed25/9/2020AY 2017-18

M/S CHEEMA SPINTEX LTD.,CHANDIGARH vs ADDL. CIT, R-IV, CHANDIGARH

ITA 1109/CHANDI/2019[2008-09]Status: Disposed25/9/2020AY 2008-09

LATE SH. GURDIAL SINGH THROUGH L/H NARINDER SINGH,DERA BASSI vs ITO, W-6(4), MOHALI

ITA 1615/CHANDI/2018[2005-06]Status: Disposed17/9/2020AY 2005-06

M/S HARYANA WAREHOUSING CORPORATION,PANCHKULA vs ACIT, CIRCLE, PANCHKULA

ITA 891/CHANDI/2019[2012-13]Status: Disposed16/9/2020AY 2012-13

M/S KHADI ASHRAM,CHANDIGARH vs DCIT, C-1 (E), CHANDIGARH

ITA 646/CHANDI/2019[2015-16]Status: Disposed9/9/2020AY 2015-16

SHRI PARDEEP BANSAL,CHANDIGARH vs ITO, W-3(2), CHANDIGARH

ITA 1051/CHANDI/2019[2010-11]Status: Disposed9/9/2020AY 2010-11

SAURABH CHUGH,LUDHIANA vs ITO, W-6(3), LUDHIANA

ITA 1222/CHANDI/2018[2015-16]Status: Disposed9/9/2020AY 2015-16

M/S RAKHRA TECHNOLOGIES PVT.LTD,PATIALA vs THE INCOME TAX OFFICER, PATIALA

ITA 696/CHANDI/2017[2007-08]Status: Disposed9/9/2020AY 2007-08

M/S PRANSHU FOODS PVT. LTD.,SANGRUR vs ITO, WARD, SUNAM

ITA 74/CHANDI/2019[2014-15]Status: Disposed8/9/2020AY 2014-15