← All Benches

ITAT Chandigarh Bench

6,746 judgments

M/S CAN & ABLE EVENTS PVT. LTD.,CHANDIGARH vs ADDL. CIT, RANGE CENTRAL, CHANDIGARH

ITA 168/CHANDI/2019[2014-15]Status: Disposed8/9/2020AY 2014-15

THE KHUSHIAN CO-OP GROUP HOUSING SOCIETY LTD.,PANCHKULA vs ITO, W-5, PANCHKULA

ITA 1149/CHANDI/2019[2010-11]Status: Disposed7/9/2020AY 2010-11

SH. GURJIT SINGH NAKAI HUF,PATIALA vs DCIT, CIRCLE, PATIALA

ITA 1618/CHANDI/2018[2015-16]Status: Disposed1/9/2020AY 2015-16

ITO, W-2, PATIALA vs SH. GURJIT SINGH NAKAI HUF, PATIALA

ITA 1608/CHANDI/2018[2015-16]Status: Disposed1/9/2020AY 2015-16

ITO, W-2, PATIALA vs SH. KARANJIT SINGH NAKAI, HUF, PATIALA

ITA 1607/CHANDI/2018[2015-16]Status: Disposed1/9/2020AY 2015-16

SHRI JOGINDER SINGH,BARNALA vs ITO, WARD-1, BARNALA

ITA 60/CHANDI/2020[2010-11]Status: Disposed31/8/2020AY 2010-11

M/S PINEGROVE INTERNATIONAL CHARITABLE TRUST,CHANDIGARH vs DCIT, C-1 (E), CHANDIGARH

ITA 567/CHANDI/2019[2015-16]Status: Disposed31/8/2020AY 2015-16

MS. PRIYANKA,SAMANA vs ITO, WARD, SAMANA

ITA 439/CHANDI/2019[2015-16]Status: Disposed31/8/2020AY 2015-16

SMT. NANCY MITTAL,SAMANA vs ITO, WARD, SAMANA

ITA 438/CHANDI/2019[2015-16]Status: Disposed31/8/2020AY 2015-16

SH. ANKUSH MITTAL,SAMANA vs ITO WARD, SAMANA

ITA 437/CHANDI/2019[2015-16]Status: Disposed31/8/2020AY 2015-16

SHRI PARVEEN KUMAR (HUF),SAMANA vs ITO, WARD, SAMANA

ITA 379/CHANDI/2019[2015-16]Status: Disposed31/8/2020AY 2015-16

SMT. ARTI DEVI,SAMANA vs ITO, WARD, SAMANA

ITA 378/CHANDI/2019[2015-16]Status: Disposed31/8/2020AY 2015-16

SHRI KRISHAN LAL,SAMANA vs ITO, WARD, SAMANA

ITA 376/CHANDI/2019[2015-16]Status: Disposed31/8/2020AY 2015-16

SHRI GULAB CHANDRA PANDEY,ROPAR vs ITO, W-2(2), ROPAR

ITA 1556/CHANDI/2019[2014-15]Status: Disposed31/8/2020AY 2014-15

SH. KRISHAN LAL,SAMANA vs ITO, WARD, SAMANA

ITA 521/CHANDI/2018[2014-15]Status: Disposed31/8/2020AY 2014-15

DR.MRS. BALJIT KAUR,CHANDIGARH vs DCIT,CIRCLE-1(1), CHANDIGARH

ITA 66/CHANDI/2020[2013-14]Status: Disposed28/8/2020AY 2013-14

SH. DINESH KUMAR BANSAL,SAMANA vs ITO, WARD, SAMANA

ITA 1198/CHANDI/2018[2015-16]Status: Disposed24/8/2020AY 2015-16

M/S INFRASTRUCTURE DEVELOPMENT FUND,CHANDIGARH vs DCIT(EXEMPTION), CHANDIGAH

ITA 220/CHANDI/2020[2016-17]Status: Disposed21/8/2020AY 2016-17

SHRI MAHESH KUMAR CHOPRA,LUDHIANA vs ITO, W-7(4), LUDHIANA

ITA 1042/CHANDI/2019[2016-17]Status: Disposed21/8/2020AY 2016-17

SMT. MANPREET KAUR,MOHALI vs ITO WARD 6(3), MOHALI

ITA 1137/CHANDI/2019[2010-11]Status: Disposed19/8/2020AY 2010-11