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ITAT Chandigarh Bench

6,746 judgments

RAMESH KUMAR JAIN,CHANDIGARH vs ITO, W-4(3), CHANDIGARH

ITA 1034/CHANDI/2019[2015-16]Status: Disposed18/8/2020AY 2015-16

SMT. RINA R. BHATIA,CHANDIGARH vs ITO, W-4(4), CHANDIGARH

ITA 1030/CHANDI/2019[2009-10]Status: Disposed18/8/2020AY 2009-10

JAT SHIKSHA SAMITI,KAITHAL vs ITO (EXEMPTIONS), AMBALA

ITA 733/CHANDI/2019[2010-11]Status: Disposed14/8/2020AY 2010-11

M/S JBR TECHNOLOGIES PVT. LTD.,LUDHIANA vs ACIT, C-7, LUDHIANA

ITA 655/CHANDI/2019[2016-17]Status: Disposed14/8/2020AY 2016-17

PARMINDER SINGH,RUPNAGAR vs ITO, W-2, BARNALA

ITA 1465/CHANDI/2019[2011-12]Status: Disposed14/8/2020AY 2011-12

M/S RMC SERVICES,CHANDIGARH vs JCIT, RANGE IV, CHANDIARH

ITA 1413/CHANDI/2019[2011-12]Status: Disposed14/8/2020AY 2011-12

M/S NCG ENTERPRISES LTD.,LUDHIANA vs ITO WARD-7(5), LUDHIANA

ITA 546/CHANDI/2019[2010-11]Status: Disposed7/8/2020AY 2010-11

M/S NCG ENTERPRISES LTD.,LUDHIANA vs JCIT, R-7, LUDHIANA

ITA 235/CHANDI/2018[2012-13]Status: Disposed7/8/2020AY 2012-13

M/S NCG ENTERPRISES LTD.,LUDHIANA vs JCIT, LUDHIANA

ITA 455/CHANDI/2017[2010-11]Status: Disposed7/8/2020AY 2010-11

DR. S.P.S. THAKUR,HAMIRPUR vs ITO, HAMIRPUR

ITA 1210/CHANDI/2011[2005-06]Status: Disposed7/8/2020AY 2005-06

PARAMJIT SINGH SIDHU,CHANDIGARH vs INCOME TAX OFFICER, WARD 4(3), CHANDIARH

ITA 82/CHANDI/2019[2010-11]Status: Disposed4/8/2020AY 2010-11

SMT. KAMLESH GOYAL,PANCHKULA vs ITO, W-2, PANCHKULA

ITA 761/CHANDI/2019[2013-14]Status: Disposed4/8/2020AY 2013-14

M/S KAPOOR RICE & GENERAL MILLS,NARWANA vs ITO, W-2, JIND

ITA 948/CHANDI/2019[2011-12]Status: Disposed3/8/2020AY 2011-12

M/S INFRASTRUCTURE DEVELOPMENT FUND,CHANDIGARH vs DCIT, (EXEMPTIONS), C-2, CHANDIGARH

ITA 645/CHANDI/2018[2014-15]Status: Disposed31/7/2020AY 2014-15

M/S INFRASTRUCTURE DEVELOPMENT FUND,CHANDIGARH vs DCIT, (EXEMPTIONS), C-2, CHANDIGARH

ITA 644/CHANDI/2018[2009-10]Status: Disposed31/7/2020AY 2009-10

M/S INFRASTRUCTURE DEVELOPMENT FUND,CHANDIGARH vs ACIT (EXEMPTIONS), CHANDIGARH

ITA 528/CHANDI/2017[2013-14]Status: Disposed31/7/2020AY 2013-14

M/S DIVYA BROADCASTING NETWORK (P) LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 78/CHANDI/2019[2013-14]Status: Disposed30/7/2020AY 2013-14

HIGHLANDER CHARITABLE SOCIETY,KINNAUR vs ITO, RAMPUR BSR.

ITA 667/CHANDI/2019[2010-11]Status: Disposed30/7/2020AY 2010-11

THE KHANPUR CO-OP AGRI. MULTIPURPOSE SOCIETY LTD.,KHANPUR vs ACIT, C-2(1), LUDHIANA

ITA 1255/CHANDI/2019[2016-17]Status: Disposed30/7/2020AY 2016-17

SH. SANJAY KUMAR GUPTA (HUF),LUDHIANA vs ITO, W-2(3), LUDHIANA

ITA 1363/CHANDI/2018[2013-14]Status: Disposed30/7/2020AY 2013-14