← All Benches
ITAT Chandigarh Bench
6,746 judgments
PUNJAB ACIDS-CHEM PRIVATE LIMITED,CHANDIGARH vs ACIT-CIRCLE 4(1), CHANDIGARH
ITA 14/CHANDI/2020[2015-16]Status: Disposed4/11/2020AY 2015-16
DCIT, C-1(1), CHANDIGARH vs SMT. BALJIT KAUR, CHANDIGARH
ITA 1513/CHANDI/2019[2016-17]Status: Disposed4/11/2020AY 2016-17
SHRI RAJBIR SINGH SOKHI,LUDHIANA vs ITO, W-6(2), LUDHIANA
ITA 1248/CHANDI/2019[2016-17]Status: Disposed4/11/2020AY 2016-17
SH. MUKESH MITTAL,PANCHKULA vs ACIT, CC-II, CHANDIGARH
ITA 40/CHANDI/2018[2008-09]Status: Disposed4/11/2020AY 2008-09
SH. MUKESH MITTAL,PANCHKULA vs DCIT, CC-II, CHANDIGARH
ITA 1214/CHANDI/2018[2009-10]Status: Disposed4/11/2020AY 2009-10
M/S TECHNICO STEEL AND ALLOYS (P) LTD.,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
ITA 1149/CHANDI/2016[2012-13]Status: Disposed4/11/2020AY 2012-13
SH. MUKESH MITTAL,PANCHKULA vs ACIT, CHANDIGARH
ITA 237/CHANDI/2014[2009-10]Status: Disposed4/11/2020AY 2009-10
SH. MUKESH MITTAL,PANCHKULA vs ACIT, CHANDIGARH
ITA 236/CHANDI/2014[2008-09]Status: Disposed4/11/2020AY 2008-09
DCIT,CIRCLE-1(1), CHANDIGARH vs M/S KHANDELIA UDYOG PVT.LTD, CHANDIGARH
ITA 42/CHANDI/2020[2015-16]Status: Disposed3/11/2020AY 2015-16
M/S IND.SWIFT LABORATORIES LTD.,CHANDIGARH vs DCIT-CENTRAL CIRCLE-II, CHANDIGARH
ITA 1131/CHANDI/2019[2008-09]Status: Disposed3/11/2020AY 2008-09
H.R. DEVELOPERS & PROMOTORS PVT. LTD.,PATIALA vs ACIT, CIRCLE, PATIALA
ITA 1506/CHANDI/2019[2012-13]Status: Disposed2/11/2020AY 2012-13
SH. RAJINDER SINGH SARPANCH,BHAWANIGARH vs ACIT, SANGRUR
ITA 75/CHANDI/2019[2007-08]Status: Disposed29/10/2020AY 2007-08
SH. SUNIL KUMAR GARG,MOGA vs ACIT, CC-II, CHANDIGARH
ITA 1411/CHANDI/2019[2008-09]Status: Disposed29/10/2020AY 2008-09
SH. SUNIL KUMAR GARG,MOGA vs ACIT, CC-II, CHANDIGARH
ITA 1410/CHANDI/2019[2005-06]Status: Disposed29/10/2020AY 2005-06
SMT. RENU GARG,LUDHIANA vs ITO, W-7(3), LUDHIANA
ITA 1278/CHANDI/2018[2014-15]Status: Disposed29/10/2020AY 2014-15
SMT. NIMISHA,KURUKHETRA vs ITO-WARD-2, KURUKHSETRA
ITA 83/CHANDI/2020[2011-12]Status: Disposed28/10/2020AY 2011-12
USHA GARG,CHANDIGARH vs ITO WARD-5, PANCHKULA
ITA 179/CHANDI/2020[2010-11]Status: Disposed28/10/2020AY 2010-11
SH. BIKRAMJIT SINGH,CHANDIGARH vs PR. CIT-2, CHANDIGARH
ITA 878/CHANDI/2019[2009-10]Status: Disposed28/10/2020AY 2009-10
M/S SRM PORTFOLIOS PVT. LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 1564/CHANDI/2019[2014-15]Status: Disposed28/10/2020AY 2014-15
M/S CENTURY FISCAL SERVICES LTD.,LUDHIANA vs ITO, W-5(1), LUDHIANA
ITA 1204/CHANDI/2018[2009-10]Status: Disposed28/10/2020AY 2009-10
