← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S PASHUPATI STEEL INDIA PVT. LTD.,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH
ITA 15/CHANDI/2019[2014-15]Status: Disposed12/3/2021AY 2014-15
ANJULA GOEL,PARWANOO vs DCIT, CC-II, CHANDIGARH
ITA 1174/CHANDI/2019[2015-16]Status: Disposed12/3/2021AY 2015-16
M/S AVON METERS PVT. LTD.,CHANDIGARH vs ACIT, C-3(1), CHANDIGARH
ITA 6/CHANDI/2020[2005-06]Status: Disposed11/3/2021AY 2005-06
ANIL KUMAR GOYAL,LUDHIANA vs ACIT, CC-2, LUDHIANA
ITA 1356/CHANDI/2019[2016-17]Status: Disposed11/3/2021AY 2016-17
AJAY KUMAR,LUDHIANA vs ACIT, CC-2, LUDHIANA
ITA 1355/CHANDI/2019[2016-17]Status: Disposed11/3/2021AY 2016-17
KAMAL PARKASH GOYAL,LUDHIANA vs ACIT, CC-2, LUDHIANA
ITA 1354/CHANDI/2019[2016-17]Status: Disposed11/3/2021AY 2016-17
M/S I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY,KAPURTHALA vs DCIT, C-1, (EXEMPTIONS), CHANDIGARH
ITA 68/CHANDI/2019[2010-11]Status: Disposed10/3/2021AY 2010-11
THE SHIMLA URBAN CO-OPERATIVE BANK LTD.,SHIMLA vs ITO (TDS), SHIMLA
ITA 1592/CHANDI/2019[2011-12]Status: Disposed10/3/2021AY 2011-12
THE SHIMLA URBAN CO-OPERATIVE BANK LTD.,SHIMLA vs ITO (TDS), SHIMLA
ITA 1591/CHANDI/2019[2010-11]Status: Disposed10/3/2021AY 2010-11
THE SHIMLA URBAN CO-OPERATIVE BANK LTD.,SHIMLA vs ITO (TDS), SHIMLA
ITA 1590/CHANDI/2019[2009-10]Status: Disposed10/3/2021AY 2009-10
M/S I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY,KAPURTHALA vs DCIT, C-1, (EXEMPTIONS), CHANDIGARH
ITA 830/CHANDI/2018[2009-10]Status: Disposed10/3/2021AY 2009-10
M/S KRIISHNA GARDENS PVT. LIMITED,CHANDIGARH vs ITO-WARD-2(3), CHANDIGARH
ITA 80/CHANDI/2020[2014-15]Status: Disposed9/3/2021AY 2014-15
SHRI GURDEEP SINGH MANAGT,LUDHIANA vs ACIT,INTERNATIONAL TAXATION, CHANDIGARH
ITA 236/CHANDI/2020[2011-12]Status: Disposed8/3/2021AY 2011-12
SHRI KEWAL BANSAL,PANCHKULA vs DCIT, CC, PATIALA
ITA 1400/CHANDI/2019[2011-12]Status: Disposed8/3/2021AY 2011-12
LATE SHRI VIJAY KAIN THROUGH L/H SMT. NIPUN KAIN,MOHALI vs ITO-WARD-4(1), CHANIDGARH
ITA 144/CHANDI/2020[2006-07]Status: Disposed5/3/2021AY 2006-07
SMT. NEELU ANAND,PANCHKULA vs ITO, W-3, PANCHKULA
ITA 1428/CHANDI/2019[2013-14]Status: Disposed5/3/2021AY 2013-14
MONTE CARLO FASHIONS LTD.,LUDHIANA vs ACIT, C-7, LUDHIANA
ITA 1159/CHANDI/2019[2014-15]Status: Disposed5/3/2021AY 2014-15
SH. PALVINDER SINGH MUNDEY,MOHALI vs ITO, W-6(2), MOHALI
ITA 1081/CHANDI/2019[2009-10]Status: Disposed5/3/2021AY 2009-10
ROHIT GOYAL (HUF),MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH
ITA 1553/CHANDI/2018[2015-16]Status: Disposed5/3/2021AY 2015-16
M/S HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPN.,PANCHKULA vs ACIT, PANCHKULA
ITA 275/CHANDI/2020[2006-07]Status: Disposed4/3/2021AY 2006-07