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ITAT Chandigarh Bench

6,746 judgments

GURU TEG BAHADUR EDUCATIONAL & CHARITABLE SOCIETY,SANGRUR vs CIT(E), CHANDIGARH

ITA 1519/CHANDI/2019[2019-20]Status: Disposed18/3/2021AY 2019-20

GAJA NAND GOYAL (HUF),MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH

ITA 1550/CHANDI/2018[2015-16]Status: Disposed18/3/2021AY 2015-16

DEEPAK GOYAL,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH

ITA 1511/CHANDI/2018[2015-16]Status: Disposed18/3/2021AY 2015-16

DEEPAK GOYAL,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH

ITA 1510/CHANDI/2018[2014-15]Status: Disposed18/3/2021AY 2014-15

GAURAV GOYAL,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH

ITA 1509/CHANDI/2018[2015-16]Status: Disposed18/3/2021AY 2015-16

SH. JITEN GOYAL,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH

ITA 1486/CHANDI/2018[2014-15]Status: Disposed18/3/2021AY 2014-15

SPRINGDALES EDUCATIONAL SOCIETY,SANGRUR vs CIT(EXEMPTION), CHANDIGARH

ITA 329/CHANDI/2020[2021-22]Status: Disposed17/3/2021AY 2021-22

TEJA SINGH KANDHARI MEMORIAL TRUST,PATIALA vs ITO( EXEMPTION) WARD, CHANDIGARH

ITA 162/CHANDI/2020[2014-15]Status: Disposed17/3/2021AY 2014-15

SURINDER SINGH KHALSA,MANDI GOBINDGARH vs DCIT, CIRCLE, MANDI GOBINDGARH HQ, SIRHIND

ITA 590/CHANDI/2019[2015-16]Status: Disposed16/3/2021AY 2015-16

M/S SAGAR EDUTECH PVT. LTD.,CHANDIGARH vs ITO, W-5(1), CHANDIGARH

ITA 1584/CHANDI/2019[2013-14]Status: Disposed16/3/2021AY 2013-14

SHRI SANJIWAN SINGH,JAMMU vs DCIT, INTL. TAXATION, CIRCLE, CHANDIGARH

ITA 1253/CHANDI/2019[2011-12]Status: Disposed16/3/2021AY 2011-12

DEEPAK BAJAJ,LUDHIANA vs ACIT, CC-3, LUDHIANA

ITA 1226/CHANDI/2019[2017-18]Status: Disposed16/3/2021AY 2017-18

LAL SINGH SANDHU,PANCHKULA vs DCIT, CC-II, CHANDIGARH

ITA 1086/CHANDI/2019[2009-10]Status: Disposed16/3/2021AY 2009-10

LAL SINGH SANDHU,PANCHKULA vs DCIT, CC-II, CHANDIGARH

ITA 1085/CHANDI/2019[2008-09]Status: Disposed16/3/2021AY 2008-09

SH. DIPINDER SINGH SEKHON,LUDHIANA vs DCIT, C-7, LUDHIANA

ITA 964/CHANDI/2018[2015-16]Status: Disposed16/3/2021AY 2015-16

ENVIORNMENT MATTERS,CHANDIGARH vs CIT(EXEMPTION), CHANDIGARH

ITA 330/CHANDI/2020[2020-21]Status: Disposed15/3/2021AY 2020-21

SHRI TEK CHAND,KARNAL vs ITO-WARD-2, KAITHAL

ITA 255/CHANDI/2020[2009-10]Status: Disposed15/3/2021AY 2009-10

SMT. CHARANJIT KAUR,KURUKSHETRA vs ITO WARD-1, KURUKSHETRA

ITA 193/CHANDI/2020[2010-11]Status: Disposed15/3/2021AY 2010-11

SH. VIVEK BANSAL,PANCHKULA vs DCIT, CC, PATIALA

ITA 1097/CHANDI/2019[2005-06]Status: Disposed15/3/2021AY 2005-06

M/S QUARK MEDIA HOUSE INDIA PVT. LTD.,MOHALI vs DCIT, MOHALI

ITA 180/CHANDI/2017[2009-10]Status: Disposed15/3/2021AY 2009-10