← All Benches
ITAT Chandigarh Bench
6,746 judgments
SIDH SHRI BABA BALAK NATH JI TRUST,JAWALAMUKHI vs CIT(EXEMPTION), CHANDIGARH
ITA 299/CHANDI/2020[2019-20]Status: Disposed30/7/2021AY 2019-20
M/S NAHAR INDUSTRIAL ENTERPRISES LIMITED,LUDHIANA vs ACIT,CIRCLE-7, LUDHIANA
ITA 262/CHANDI/2020[2012-13]Status: Disposed30/7/2021AY 2012-13
SH.BALJIT SINGH BACHAL,AMBALA vs ITO,W-1, AMABAL
ITA 12/CHANDI/2020[2012-13]Status: Disposed30/7/2021AY 2012-13
VARDHMAN TEXTILES LTD,LUDHIANA vs PR.CIT-1, LUDHIANA
ITA 103/CHANDI/2020[2002-03]Status: Disposed30/7/2021AY 2002-03
THE INSTITUTION OF CIVIL ENGINEERS SOCIETY,LUDHIANA vs ACIT, EXEMPTIONS, C-1, CHANDIGARH
ITA 1412/CHANDI/2019[2016-17]Status: Disposed30/7/2021AY 2016-17
M/S FLAMES OF FIRE MINISTRIES,MOHALI vs CIT(E), CHANDIGARH
ITA 765/CHANDI/2018[--]Status: Disposed27/7/2021
MONTE CARLO FASHIONS LTD.,LUDHIANA vs ACIT, C-7, LUDHIANA
ITA 1158/CHANDI/2019[2012-13]Status: Disposed26/7/2021AY 2012-13
HAR NIHAL CHARITABLE TRUST,CHANDIGARH vs CIT(EXEMPTION), CHANDIGARH
ITA 258/CHANDI/2020[2015-16]Status: Disposed23/7/2021AY 2015-16
SHOBHA SHARMA,SIRSA vs ITO-WARD-3, SIRSA
ITA 218/CHANDI/2020[2011-12]Status: Disposed23/7/2021AY 2011-12
JAGMOHAN KAUR BAJWA LEGAL HEIR OF LT.JASKIRAN SINGH BAJWA,CHANDIGARH vs ITO, W-3(1), CHANDIGARH
ITA 962/CHANDI/2019[2014-15]Status: Disposed23/7/2021AY 2014-15
ITO, WARD, PARWANOO vs BLUE COAST INFRASTRUCTURE DEVELOPMENT LTD., PARWANOO
ITA 143/CHANDI/2019[2013-14]Status: Disposed23/7/2021AY 2013-14
DCIT, CHANDIGARH vs CHANDIGARH HOUSING BOARD, CHANDIGARH
ITA 102/CHANDI/2019[2012-13]Status: Disposed23/7/2021AY 2012-13
GURDISH KAUR KHULAR,JALANDHAR vs ACIT( INTERNATIONAL TAXATION), CIRCLE, CHANDIGARH
ITA 121/CHANDI/2020[2011-12]Status: Disposed22/7/2021AY 2011-12
M/S CREATIVE CAPITAL SERVICES PVT. LTD.,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 1300/CHANDI/2019[2005-06]Status: Disposed16/7/2021AY 2005-06
SMT. MONIKA W/O SH. VIJAY SINGH,SIRSA vs ITO, W-3, SIRSA
ITA 924/CHANDI/2019[2010-11]Status: Disposed9/7/2021AY 2010-11
SMT. JAGJIT KAUR,PATIALA vs ITO, W-2(3), CHANDIGARH
ITA 913/CHANDI/2019[2009-10]Status: Disposed9/7/2021AY 2009-10
SH. SANDEEP BHARDWAJ,CHANDIGARH vs ITO, W-4(2), CHANDIGARH
ITA 1102/CHANDI/2019[2010-11]Status: Disposed9/7/2021AY 2010-11
M/S BHODAY STEEL ROLLING MILLS,MANDI GOBINDGARH vs INCOME TAX OFFICER, W-1, MANDI GOBINDGARH
ITA 248/CHANDI/2019[2011-12]Status: Disposed5/7/2021AY 2011-12
HP AGRO INDUSTRIES CORP. LTD.,PARWANOO vs ACIT, CPC (TDS), VAISHALI
ITA 1072/CHANDI/2018[2015-16]Status: Disposed5/7/2021AY 2015-16
SMT. HARBHAJAN KAUR,LUDHIANA vs DCIT-CC-1, LUDHIANA
ITA 73/CHANDI/2021[2012-13]Status: Disposed30/6/2021AY 2012-13
