← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S MUKAT EDUCATIONAL TRUST,PATIALA vs DCIT-CIRCLE-1(EXEMPTION), CHANDIGARH
ITA 98/CHANDI/2020[2015-16]Status: Disposed25/8/2021AY 2015-16
SHRI JASVIR SINGH,KURUKSHETRA vs ITO-WARD-1, KURUKSHETRA
ITA 77/CHANDI/2020[2013-14]Status: Disposed25/8/2021AY 2013-14
SHRI KULDIP SINGH,MOHALI vs ITO, W-6(4), MOHALI
ITA 1442/CHANDI/2019[2010-11]Status: Disposed25/8/2021AY 2010-11
SMT. JYOTI JAIN,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1075/CHANDI/2019[2014-15]Status: Disposed25/8/2021AY 2014-15
SH. LALIT JAIN,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1074/CHANDI/2019[2014-15]Status: Disposed25/8/2021AY 2014-15
THE LUDHIANA IMPROVEMENT TRUST,LUDHIANA vs CIT III, LUDHIANA
ITA 898/CHANDI/2014[2009-10]Status: Disposed19/8/2021AY 2009-10
SHRI ALOK SRIVASTAVA,GUJRAT vs ITO WARD-5(4), MOHALI
ITA 19/CHANDI/2020[2010-11]Status: Disposed17/8/2021AY 2010-11
MR. LAKHBIR SINGH,CHANDIGARH vs DCIT, CHANDIGARH
ITA 302/CHANDI/2017[2007-08]Status: Disposed2/8/2021AY 2007-08
M/S TDS MANAGEMENT CONSULTANTS P. LTD.,MOHALI vs DCIT, MOHALI
ITA 17/CHANDI/2017[2013-14]Status: Disposed2/8/2021AY 2013-14
KULDIP SINGH,JAGADHRI vs ITO, W-3, YAMUNANAGAR
ITA 1593/CHANDI/2019[2007-08]Status: Disposed2/8/2021AY 2007-08
MR. LAKHBIR SINGH,CHANDIGARH vs DCIT, CHANDIGARH
ITA 308/CHANDI/2017[2013-14]Status: Disposed2/8/2021AY 2013-14
MR. LAKHBIR SINGH,CHANDIGARH vs DCIT, CHANDIGARH
ITA 307/CHANDI/2017[2012-13]Status: Disposed2/8/2021AY 2012-13
MR. LAKHBIR SINGH,CHANDIGARH vs DCIT, CHANDIGARH
ITA 306/CHANDI/2017[2011-12]Status: Disposed2/8/2021AY 2011-12
MR. LAKHBIR SINGH,CHANDIGARH vs DCIT, CHANDIGARH
ITA 305/CHANDI/2017[2010-11]Status: Disposed2/8/2021AY 2010-11
MR. LAKHBIR SINGH,CHANDIGARH vs DCIT, CHANDIGARH
ITA 304/CHANDI/2017[2009-10]Status: Disposed2/8/2021AY 2009-10
MR. LAKHBIR SINGH,CHANDIGARH vs DCIT, CHANDIGARH
ITA 303/CHANDI/2017[2008-09]Status: Disposed2/8/2021AY 2008-09
VARDHMAN TEXTILES LTD.,LUDHIANA vs DCIT, R-1, LUDHIANA
ITA 1264/CHANDI/2019[2002-03]Status: Disposed30/7/2021AY 2002-03
M/S GLAXOSMITHKLINE ASIA PVT. LTD.,GURGAON vs DCIT, CHANDIGARH
ITA 532/CHANDI/2014[2006-07]Status: Disposed30/7/2021AY 2006-07
HINDUSTAN UNILEVER LTD( AS LEGAL SUCCESSOR OF GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD),GURGAON vs DCIT-CIRCLE-1(1), CHANDIGARH
ITA 15/CHANDI/2021[2006-07]Status: Disposed30/7/2021AY 2006-07
MINING OFFICER,MOHALI vs ITO(TDS)-2, CHANDIGARH
ITA 113/CHANDI/2021[2013-14]Status: Disposed30/7/2021AY 2013-14
