← All Benches
ITAT Chandigarh Bench
6,746 judgments
SHRI RAJAT MEHREJA,CHANDIGARH vs ITO, W-3(2), CHANDIGARH
ITA 1062/CHANDI/2019[2010-11]Status: Disposed30/6/2021AY 2010-11
M/S WEMBLEY'S COOP HOUSE BUILDING SOCIETY LTD.,MOHALI vs ITO, W-6(4), MOHALI
ITA 674/CHANDI/2018[2009-10]Status: Disposed30/6/2021AY 2009-10
M/S WEMBLEY'S COOP HOUSE BUILDING SOCIETY LTD.,MOHALI vs ITO, W-6(4), MOHALI
ITA 673/CHANDI/2018[2008-09]Status: Disposed30/6/2021AY 2008-09
SH. SATKAR SINGH BAWA,MOHALI vs ITO, W-6(4), MOHALI
ITA 664/CHANDI/2018[2009-10]Status: Disposed30/6/2021AY 2009-10
SH. SATKAR SINGH BAWA,MOHALI vs ITO, W-6(4), MOHALI
ITA 663/CHANDI/2018[2008-09]Status: Disposed30/6/2021AY 2008-09
SH. R.P. KAPUR,MANDI vs PR. CIT, SHIMLA
ITA 206/CHANDI/2018[2014-15]Status: Disposed30/6/2021AY 2014-15
SHRI GREESH CHANDER,CHANDIGARH vs ITO WARD-3(2), CHANDIGARH
ITA 44/CHANDI/2020[2010-11]Status: Disposed29/6/2021AY 2010-11
SHRI RAVINDER SINGH,PANCHKULA vs ITO, W-3, PANCHKULA
ITA 858/CHANDI/2019[2012-13]Status: Disposed29/6/2021AY 2012-13
SHRI SANJEEV KUMAR,FARIDKOT vs DCIT, CC-2, LUDHIANA
ITA 1536/CHANDI/2019[2011-12]Status: Disposed29/6/2021AY 2011-12
SHRI RANJAN CHAWLA,CHANDIGARH vs ACIT, C-3(1), CHANDIGARH
ITA 1478/CHANDI/2019[2016-17]Status: Disposed29/6/2021AY 2016-17
SMT. SAVITRI DEVI,KANGRA vs ACIT-CIRCLE, PALAMPUR, KANGRA
ITA 319/CHANDI/2020[2016-17]Status: Disposed28/6/2021AY 2016-17
SMT. MANJU MADAAN,RAJPURA TOWN vs INCOME TAX OFFICER, WARD, RAJPURA
ITA 99/CHANDI/2019[2011-12]Status: Disposed28/6/2021AY 2011-12
DALIP KATYAL,JAGRAON vs ITO, W-1, JAGRAON
ITA 50/CHANDI/2019[2015-16]Status: Disposed28/6/2021AY 2015-16
SH. LALIT KUMAR BANSAL,MOHALI vs PR. CIT-2, CHANDIGARH
ITA 415/CHANDI/2018[2013-14]Status: Disposed28/6/2021AY 2013-14
SHRI DARBARA SINGH,CHANDIGARH vs ITO-WARD-5(5), CHANDIGARH
ITA 37/CHANDI/2020[2010-11]Status: Disposed25/6/2021AY 2010-11
MOHINDER PAL SUTHAR,SIRSA vs ITO, W-3, SIRSA
ITA 827/CHANDI/2019[2012-13]Status: Disposed25/6/2021AY 2012-13
M/S H.P.. POWER TRANSMISSION CORPORATION LTD.,SHIMLA vs DCIT, CRICLE, SHIMLA
ITA 789/CHANDI/2019[2014-15]Status: Disposed24/6/2021AY 2014-15
IMPROVMENT TRUST,KHANNA vs INCOME TAX OFFICER, WARD- IV, KHANNA
ITA 939/CHANDI/2019[2011-12]Status: Disposed17/6/2021AY 2011-12
IMPROVMENT TRUST,KHANNA vs INCOME TAX OFFICER, WARD- IV, KHANNA
ITA 938/CHANDI/2019[2009-10]Status: Disposed17/6/2021AY 2009-10
M/S EMSONS ORGANICS LTD.,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 1306/CHANDI/2019[2011-12]Status: Disposed17/6/2021AY 2011-12