ITAT Chandigarh Bench
6,746 judgments
MAHAJAN CONVEYER INDUSTRIES,KANGRA vs ITO-WARD,PALAMPUR, PALAMPUR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MAHAJAN CONVEYER INDUSTRIES,KANGRA vs ITO-WARD,PALAMPUR, PALAMPUR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MAHAJAN CONVEYER INDUSTRIES,KANGRA vs ITO-WARD,PALAMPUR, PALAMPUR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MAHAJAN CONVEYER INDUSTRIES,KANGRA vs ITO-WARD, PALAMPUR, PALAMPUR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SUNRISE FACILITATORS PRIVATE LIMITED,CHANDIGARH vs DY. COMMISSIONER OF INCOME TAX, PANCHKULA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S VARDHMAN POLYTEX LTD.,LUDHIANA vs DCIT, C-1, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ACIT, C-4(1), CHANDIGARH vs M/S GLAXOSMITHKLINE CONSUMER HEALTHCARE LTD., GURGAON
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BAL KRISHAN BHANDARI, LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER WARD 7(1), LUDHIANA, PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member)
INCOME TAX OFFICER, WARD-1, FATEHABAD, FATEHABAD vs PATEL KUMAR, FATEHABAD
SHRI. VIKRAM SINGH YADAV (Accountant Member)
ROOPA LAMBA,CHANDIGARH vs INCOME TAX OFFICER, WARD 1(3), CHANDIGARH, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member)
JYOTI SHARMA,PINJORE vs INCOME TAX OFFICER, WARD - 2,, PANCHKULA
SHRI. VIKRAM SINGH YADAV (Accountant Member)
KULDEEP SINGH,CHANDIGARH vs INCOME TAX OFFICER, WARD-6(1), CHANDIGARH
SADHU RAM GUPTA,DHURI, SANGRUR vs ITO, WARD-1, MALERKOTLA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SADHU RAM GUPTA,DHURI, SANGRUR vs ITO, WARD-1, MALERKOTLA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI GURU NANAK NAM LEWA SEWAK JATHA,,FATEHGARH SAHIB vs ITO, EXEMPTION WARD, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE AMBALA CO-OP MARKETING CUM PROCESSING SOCIETY LTD,AMBALA vs ITO WARD-1 AMBALA, AMBALA CANTT
INCOME TAX OFFICER, LUDHIANA vs SUSHMA GOYAL, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, LUDHIANA vs MKB HEALTH MATTERS (OPC) PRIVATE LIMITED, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CHANDIGARH vs ALLIED NOVATECH PRIVATE LIMITED, CHANDIGARH
SHRI RAJPAL YADAV, VICE PRESIDEN, SHRI KRINWANT SAHAY (Accountant Member)
SUKHRAJ SINGH AND COMPANY,MOGA vs THE PCIT-I, LUDHIANA, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)