ITAT Chandigarh Bench

PUNJAB DEFENCE AND SECURITY RELIEF FUND,CHANDIGARH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

THE KATOHAR KHURD CO-OP AGRICULTURE SERVICE SCOIETY LIMITED,AMB vs INCOME TAX OFFICER, UNA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SMT. VIMAL CHAWLA CHARITABLE TRUST,FARIDABAD vs CIT EXEMPTION, CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER, WARD 2(1), LUDHIANA vs VISHAL SINGH, LUDHIANA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER, WARD 2(1), LUDHIANA vs ROMEX INDUSTRIAL CORPORAT ION, LUDHIANA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ROMAX STEELS PRIVATE LIMITED ,PUNJAB vs THE ASSESSING OFFICER NFAC DELHI JAO THE INCOME TAX OFFICER WARD 3(1) LUDHIANA, LUDHIANA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MOHAR SINGH,MANDI vs INCOME TAX OFFICER, WARD SHIMLA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER, WARD-5(1),, LUDHIANA vs NAND MANGAL STEELS LIMITED, LUDHIANA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

JOINT COMMISSIONER OF INCOME TAX (IN SITU), CL-I, , LUDHIANA vs MAHESH GOYAL, LUDHIANA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH.NIRMAL SINGH S/O SH BANTA SINGH, H.NO 5623, SECTOR-38(WEST), CHANDIGARH,CHANDIGARH vs DCIT CENTRAL CIRCLE-2, , CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH. NIRMAL SINGH S/O SH. BANTA SINGH H.NO.5623, SECTOR-38(WEST), CHANDIGARH,CHANDIGARH vs DCIT CENTRAL CIRCLE-2, , CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं. / ITA No.144/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2015-16) & 2. आयकर अपील सं. / ITA No.145/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2016-17) & 3. आयकर अपील सं. / ITA No.147/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2018-19) & 4. आयकर अपील सं. / ITA No.148/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2019-20) | Shri Nirmal Singh | DCIT-Central Circle-2 | | :-------------------------------

SH.NIRMAL SINGH S/O SH. BANTA SINGH, H.NO.5623, SECTOR-38(WEST), CHANDIGARH,CHANDIGARH vs DCIT CENTRAL CIRCLE-2,, CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH. NIRMAL SINGH S/O. SH BANTA SINGH H.NO 5623, SECTOR-38(WEST), CHANDIGARH,CHANDIGARH vs DCIT CENTRAL CIRCLE-2, , CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं. / ITA No.144/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2015-16) & 2. आयकर अपील सं. / ITA No.145/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2016-17) & 3. आयकर अपील सं. / ITA No.147/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2018-19) & 4. आयकर अपील सं. / ITA No.148/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2019-20) | Shri Nirmal Singh S/o Shri Banta Singh H. No 5623 Sector 38 (West) Chandigarh -1

SABUDH FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX(CIT) EXEMPTION, CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs SIBIA HEALTHCARE PVT. LTD., BATHINDA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SIBIA HEALTHCARE PVT LTD,BHATINDA vs DCIT, LUDHIANA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं./ ITA No.713/CHANDI/2024 (निर्धारण वर्ष / Assessment Year: 2017-18) | M/s Sibia Healthcare Pvt. Ltd. | बनाम / Vs. | DCIT-Central Circle -1 | | :------------------------------ | :---------- | :------------------------ | | 3020, Street No 8 | | Ludhiana-141001 | | Ajit Road, Bhatinda 151001 | | | | स्थायीलेखासं./जीआइआरसं./PAN/GIR No. AAHCS-8616-A | | (अपीलार्थी/Appellant) | : | (प्रत्यर्थी / Responde

RAHUL JAIN S/O SHRI RAKESH JAIN, GALI KANDA WALI, NOHARIA BAZAR, SIRSA,HARYANA vs INCOME TAX OFFICER, WARD 1, , SIRSA

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

POOJA JAIN,AMBALA vs ITO WARD-1 AMBALA, AMBALA

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

LALA GAURI MAL BUTAIL TRUST,PALAMPUR vs INCOME TAX OFFICER (E), SOLAN

MAHAJAN CONVEYER INDUSTRIES,KANGRA vs ITO-WARD,PALAMPUR, PALAMPUR

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)