← All Benches

ITAT Bangalore Bench

18,441 judgments

ACIT, BANGALORE vs M/S CORNERSTONE PROPERTIES PRIVATE LIMITED, BANGALORE

ITA 1715/BANG/2013[2007-08]Status: Disposed8/9/2017AY 2007-08

ACIT, BANGALORE vs M/S CORNERSTONE PROPERTIES PRIVATE LIMITED, BANGALORE

ITA 1714/BANG/2013[2006-07]Status: Disposed8/9/2017AY 2006-07

M/S NATSEM INDIA DESIGNS PVT. LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 756/BANG/2012[2004-05]Status: Disposed8/9/2017AY 2004-05

M/S NATSEM INDIA DESIGNS PVT. LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 755/BANG/2012[2003-04]Status: Disposed8/9/2017AY 2003-04

AKAMAI TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1122/BANG/2011[2007-08]Status: Disposed8/9/2017AY 2007-08

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. SARTORIUS STEDIM INDIA PVT. LTD, BANGALORE

ITA 714/BANG/2017[2011-12]Status: Disposed6/9/2017AY 2011-12

DY.DIRECTOR OF INCOME-TAX, BANGALORE vs SOCIETY OF FRIARS MINOR(KARNATAKA), BANGALORE

ITA 2161/BANG/2016[2012-13]Status: Disposed6/9/2017AY 2012-13

INCOME TAX OFFICER, BANGALORE vs M/S.SACKHUMVIT TRUST, BANGALORE

ITA 2119/BANG/2016[2012-13]Status: Disposed6/9/2017AY 2012-13

MR.PRAKASH GURBAXANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 2069/BANG/2016[2011-12]Status: Disposed6/9/2017AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.G.R.EDUCATION TRUST(R), MANGALORE

ITA 701/BANG/2017[2011-12]Status: Disposed6/9/2017AY 2011-12

DY.DIRECTOR OF INCOME TAX, BANGALORE vs KARNATAKA FRANSALAIN SOCIETY, BANGALORE

ITA 2190/BANG/2016[2012-13]Status: Disposed6/9/2017AY 2012-13

M/S VIKAS SOUHARDHA CO-OPERATIVE BANK LTD.,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 850/BANG/2017[2012-13]Status: Disposed1/9/2017AY 2012-13

M/S. SYNDICATE BANK EMPLOYEES HOUSE BUILDING CO-OP SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 1479/BANG/2016[2008-09]Status: Disposed1/9/2017AY 2008-09

TUNNURCHANNA REDDY (HUF),YADGIR vs CIT, GULBARGA

ITA 874/BANG/2016[2011-12]Status: Disposed31/8/2017AY 2011-12

SHRI.AKULU NAGARAJ GUPTA SUBBARAJU,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2286/BANG/2016[2009-2010]Status: Disposed31/8/2017AY 2009-2010

SHRI.AKULU NAGARAJ GUPTA SUBBARAJU,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2285/BANG/2016[2008-09]Status: Disposed31/8/2017AY 2008-09

SHRI.AKULU NAGARAJ GUPTA SUBBARAJU,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2284/BANG/2016[2007-2008]Status: Disposed31/8/2017AY 2007-2008

SHRI.AKULU NAGARAJ GUPTA SUBBARAJU,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2283/BANG/2016[2006-07]Status: Disposed31/8/2017AY 2006-07

SHRI.AKULU NAGARAJ GUPTA SUBBARAJU,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2282/BANG/2016[2005-06]Status: Disposed31/8/2017AY 2005-06

SHRI.SUNIL SHINDE,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 2149/BANG/2016[2011-12]Status: Disposed31/8/2017AY 2011-12